Patna High Court - Orders
Praveen Kumar Gupta vs The State Of Bihar on 19 September, 2024
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.66127 of 2023
Arising Out of PS. Case No.-528 Year-2019 Thana- ARA NAWADA District- Bhojpur
======================================================
Sanjay Kumar Gupta S/O Late Sukan Sah R/O Mohalla- South Ramna Road,
Krishna Optical Shop, Ps. Ara Nawada, Dist. Bhojpur, Ara
... ... Petitioner/s
Versus
1. The State Of Bihar Bihar
2. Ajay Kumar Sah S/O Late Sukan Sah Resident Of 49/5/H/51, Karl Marx
Sarani, Ps. South Port, Khidderpore, Kolkata- 700023 (West Bengal)
3. Binay Kumar Gupta @ Bijay Kumar Gupta S/O Late Sukan Sah Resident Of
49/5/H/51, Karl Marx Sarani, Ps. South Port, Khidderpore, Kolkata- 700023
(West Bengal)
4. Praveen Kumar Gupta S/O Late Ramji Prasad Shah Resident Of 49/5/H/51,
Karl Marx Sarani, Ps. South Port, Khidderpore, Kolkata- 700023 (West
Bengal)
... ... Opposite Party/s
======================================================
with
CRIMINAL MISCELLANEOUS No. 74606 of 2023
Arising Out of PS. Case No.-528 Year-2019 Thana- ARA NAWADA District- Bhojpur
======================================================
1. Praveen Kumar Gupta Son Of Late Ramji Prasad Shaw @ Ramji Prasad Sah
Resident Of 49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore,
Kolkata, District - Kolkata (West Bengal)
2. Pradeep Kumar Gupta Son Of Late Ramji Prasad Shaw @ Ramji Prasad Sah
Resident Of 49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore,
Kolkata, District - Kolkata (West Bengal)
3. Sunil Gupta Son Of Late Ramji Prasad Shaw @ Ramji Prasad Sah Resident
Of 49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore, Kolkata,
District - Kolkata (West Bengal)
4. Bharat Prasad Shaw Son Of Late Sukan Shaw @ Sukan Sah Resident Of
49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore, Kolkata,
District - Kolkata (West Bengal)
5. Ajay Kumar Shaw Son Of Late Sukan Shaw @ Sukan Sah Resident Of
49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore, Kolkata,
District - Kolkata (West Bengal)
6. Binay Kumar Gupta Son Of Late Sukan Shaw @ Sukan Sah Resident Of
49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore, Kolkata,
Patna High Court CR. MISC. No.66127 of 2023(3) dt.19-09-2024
2/3
District - Kolkata (West Bengal)
7. Sushil Kumar Gupta Son Of Late Sukan Shaw @ Sukan Sah Resident Of
49/5/H/51, Karl Marx Sarani, P.S. - South Port, Kiddarpore, Kolkata,
District - Kolkata (West Bengal)
8. Kiran Bhakat Wife Of Deepak Kumar Bhakat Resident Of M.N.K. Road,
P.S. - Rampur Hat, District - Birbhum, West Bengal
9. Damyanti Devi Wife Of Dheeraj Kumar Shaw Resident Of 20, Ashok Mitra
Road, P.S. - Bijpur, Kancharapara, District - North 24 Parganas, West Bengal
10. Dheeraj Kumar Shaw Son Of Bimleshwar Kumar Shaw Resident Of 20,
Ashok Mitra Road, P.S. - Bijpur, Kancharapara, District - North 24
Parganas, West Bengal
11. Shashi Kumar Shah Son Of Rajender Sah Resident Of Near Pnb Building,
Poana Bazar, P.S. - City Police, Imphal West, Imphal, Manipur
12. Rajender Sah Son Of Late Bisheshwar Sah Resident Of Near Pnb Building,
Poana Bazar, P.S. - City Police, Imphal West, Imphal, Manipur
13. Sumitra Devi Wife Of Rajender Sah Resident Of Near Pnb Building, Poana
Bazar, P.S. - City Police, Imphal West, Imphal, Manipur
14. Debesh Prasad Son Of Late Arjun Prasad Resident Of B.L.7, H/No.9,
Kankinara, Bhatpara (M), P.S. - Jagdal, District - North 24 Paraganas, West
Bengal
... ... Petitioner/s
Versus
1. The State Of Bihar
2. Sanjay Kumar Gupta Son Of Late Sukan Sah Resident Of South Ramna
Road, Krishna Chasma Shop, P.S. - Ara Nawada, District - Bhojpur, Ara
... ... Opposite Party/s
======================================================
Appearance :
(In CRIMINAL MISCELLANEOUS No. 66127 of 2023)
For the Petitioner/s : Mr. Devendra Kumar
For the Opposite Party/s : Mr. Manoj Kumar
(In CRIMINAL MISCELLANEOUS No. 74606 of 2023)
For the Petitioner/s : Mr. Rishi Raj Raman
For the Opposite Party/s : Mr. Vinod Shanker Modi
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
3 19-09-2024Perused the office notes.
The learned counsel for the O.P. No. 02, 03 and 04 appears and Mr. Prashant Sinha has submitted that he has filed vakaltnama yesterday and he is going to file counter affidavit. Patna High Court CR. MISC. No.66127 of 2023(3) dt.19-09-2024 3/3 List these cases on 03.10.2024 under the heading "For Admission".
(Sandeep Kumar, J) Shishir/-
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