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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(9) in The Orissa Ayurvedic Medicine Rules, 1960

(9)After the candidates have been validly nominated and in case it is necessary to hold elections the Returning Officer shall send by post to each elector-
(i)a voting paper mentioning at the top the number of vacancies to be filled up and the names of the contesting candidates according to the serial numbers;
(ii)a small blank cover with the words "Voting papers" printed thereon; and
(iii)a bigger cover on which are printed, on the left corner the serial number and on the left lower corner "Name and Signature" columns and in the centre the address of the Returning Officer printed as under
ToThe Returning Officer,The Orissa State Council of Ayurvedic Medicine, BhubaneswarC/o The State Faculty of Ayurvedic Medicine, Bhubaneswar.