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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9)(d) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(d)to consider matter of general academic interest either on its own initiative, or on a reference by a Faculty, Department and to take appropriate action thereon;