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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(iv) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(iv)to inform the applicant of the date on which the application was received by the competent authority, and date on which such application may be deemed to have been approved in the case of applicability of deemed approval under section 13 (1);