Gauhati High Court
Abdul Basit And 3 Ors vs The Union Of India And 8 Ors on 1 September, 2020
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/3
GAHC010080732020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2847/2020
1:ABDUL BASIT AND 3 ORS
S/O LT. ABDUL AZIZ, TEMPORARILY RESIDING AT VILL- DAWGAON NO. 3,
P.O. AND P.S. BOKAGHAT, DIST. GOLAGHAT, ASSAM
2: ANOWAR BEGUM
W/O ABDUL BASIT
D/O LT. MOFCHIL ALI
TEMPORARILY RESIDING AT VILL- DAWGAON NO. 3
P.O. AND P.S. BOKAGHAT
DIST. GOLAGHAT
ASSAM
3: ABDUL HACHIB
S/O ABDUL BASIT
R/O VILL. MAHAKAL
P.O. MAHAKAL
P.S. BADARPUR
DIST. KARIMGANJ
ASSAM
4: ABDUL SAMAD
S/O ABDUL BASIT
R/O VILL. MAHAKAL
P.O. MAHAKAL
PS.BADARPUR
DIST. KARIMGANJ
ASSA
VERSUS
1:THE UNION OF INDIA AND 8 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, SHASTRI BHAWAN, TILOK MARG, NEW DELHI-1
Page No.# 2/3
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6
3:THE ELECTION COMMISSION OF INDIA
REP. BY THE CHIEF ELECTION COMMISSIONER
NEW DELHI-110001
4:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
HOME DEPTT. DISPUR
GUWAHATI-6
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWHATI-5
PIN-781001
6:THE SUPERINTENDENT OF POLICE (BORDER)
DIST. GOLAGHAT
PIN-785621
7:THE DEPUTY COMMISSIONER
DIST. GOLAGHAT
PIN-785621
8:THE STATE COORDINATOR OF NATIONAL REGISTER OF CITIZENS
BHANGAGARH
GUWAHATI
ASSAM
PIN-781005
9:THE ELECTORAL REGISTRATION OFFICER
93
BOKAKHAT L.A.C.
DIST. GOLAGHAT
ASSAM
PIN-785621
10:THE OFFICER IN CHARGE
BOKAKHAT P.S. DIST. GOLAGHAT
ASSAM
PIN-78561
Advocate for the Petitioner : MR. I A TALUKDAR
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Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 01-09-2020 It is stated by Mr. S.C. Biswas, learned counsel that Mr. I.A. Talukdar, learned counsel for the petitioners has met with an accident and therefore, the matter be adjourned.
Prayer is allowed.
JUDGE Comparing Assistant