Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Abdul Basit And 3 Ors vs The Union Of India And 8 Ors on 1 September, 2020

Author: Achintya Malla Bujor Barua

Bench: Achintya Malla Bujor Barua

                                                                 Page No.# 1/3

GAHC010080732020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 2847/2020

         1:ABDUL BASIT AND 3 ORS
         S/O LT. ABDUL AZIZ, TEMPORARILY RESIDING AT VILL- DAWGAON NO. 3,
         P.O. AND P.S. BOKAGHAT, DIST. GOLAGHAT, ASSAM

         2: ANOWAR BEGUM
         W/O ABDUL BASIT
          D/O LT. MOFCHIL ALI
         TEMPORARILY RESIDING AT VILL- DAWGAON NO. 3
          P.O. AND P.S. BOKAGHAT
          DIST. GOLAGHAT
         ASSAM

         3: ABDUL HACHIB
          S/O ABDUL BASIT
          R/O VILL. MAHAKAL
          P.O. MAHAKAL
          P.S. BADARPUR
          DIST. KARIMGANJ
         ASSAM

         4: ABDUL SAMAD
          S/O ABDUL BASIT
          R/O VILL. MAHAKAL
          P.O. MAHAKAL
          PS.BADARPUR
          DIST. KARIMGANJ
         ASSA

         VERSUS

         1:THE UNION OF INDIA AND 8 ORS
         REP. BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
         AFFAIRS, SHASTRI BHAWAN, TILOK MARG, NEW DELHI-1
                                                                   Page No.# 2/3

            2:THE STATE OF ASSAM
             REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
             DISPUR
             GUWAHATI-6

            3:THE ELECTION COMMISSION OF INDIA
             REP. BY THE CHIEF ELECTION COMMISSIONER
             NEW DELHI-110001

            4:THE COMMISSIONER AND SECRETARY
            TO THE GOVT. OF ASSAM
             HOME DEPTT. DISPUR
             GUWAHATI-6

            5:THE DIRECTOR GENERAL OF POLICE
            ASSAM
             ULUBARI
             GUWHATI-5
             PIN-781001

            6:THE SUPERINTENDENT OF POLICE (BORDER)
             DIST. GOLAGHAT
             PIN-785621

            7:THE DEPUTY COMMISSIONER
             DIST. GOLAGHAT
             PIN-785621

            8:THE STATE COORDINATOR OF NATIONAL REGISTER OF CITIZENS
             BHANGAGARH
             GUWAHATI
            ASSAM
             PIN-781005

            9:THE ELECTORAL REGISTRATION OFFICER
             93
             BOKAKHAT L.A.C.
             DIST. GOLAGHAT
            ASSAM
             PIN-785621

            10:THE OFFICER IN CHARGE
             BOKAKHAT P.S. DIST. GOLAGHAT
            ASSAM
             PIN-78561

Advocate for the Petitioner   : MR. I A TALUKDAR
                                                                              Page No.# 3/3

Advocate for the Respondent : ASSTT.S.G.I.




                                 BEFORE
            HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                             ORDER

Date : 01-09-2020 It is stated by Mr. S.C. Biswas, learned counsel that Mr. I.A. Talukdar, learned counsel for the petitioners has met with an accident and therefore, the matter be adjourned.

Prayer is allowed.

JUDGE Comparing Assistant