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State of Punjab - Section

Section 1 in Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005

1. Short title and commencement.

(1)These Regulations may be called the Punjab State Electricity Regulatory Commission (State Advisory Committee) Regulations, 2005.
(2)These Regulations shall come into force from the date of their publication in the official gazette.
(3)These Regulations shall extend to the whole of the State of Punjab.