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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(e) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(e)[ Block Development Officer; [Inserted by Notification No. F. 4(15) Col/88, dated 7.6.2002 - Rajasthan Gazette Extraordinary Part IV-C(I), dated 21.6.2002, page 58 = 2002 RSCS/Part II/page 473/H. 489.]