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State of Arunachal Pradesh - Section

Section 24 in Arunachal Pradesh University Act, 2012

24.

(1)There shall be Selection Committees for making recommendations to the Executive Council for appointment to the posts of Professors, Associate Professors, Assistant Professors, Registrar, Controller of Examinations, Finance Officer, Librarian and any other officers of the University, as may be provided by the Statutes.
(2)The composition of the selection committees, the procedure to be followed by the Selection Committee in making the recommendations, the power of the Executive Council in making appoints etc. shall be prescribed by the Statutes.