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Supreme Court - Daily Orders

E. Muthurathinasabathy vs M/S. Sri International on 11 July, 2023

Bench: Aniruddha Bose, Sanjay Kumar

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     ITEM NO.48+52                          COURT NO.6               SECTION XII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos. 8850-8851/2023

     (Arising out of impugned final judgment and order dated 12-04-2023
     in WP No. 32958/2022 & in WP No. 32016/2022 passed by the High
     Court Of Judicature At Madras)

     E. MUTHURATHINASABATHY & ORS.                                 Petitioner(s)

                                                VERSUS

     M/S. SRI INTERNATIONAL & ORS.                                 Respondent(s)

     (IA No.88795/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT )

     WITH
     SLP(C) No. 12331/2023
     (FOR ADMISSION and I.R. and IA No.117817/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     SLP(C) No. 12999/2023 (XII)
     (IA No.121678/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.122432/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 11-07-2023 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE SANJAY KUMAR


     For Petitioner(s)            Mr. P. R. Kovilam, Adv.
                                  Ms. Jubli Momafia, Adv.
                                  Mrs. Geetha Kovilan, AOR

                                  Mr. Amit K. Nain, AOR
                                  Mr. Pba Srinivasan, Adv.
                                  Mr. V. Aravind, Adv.
                                  Ms. Srishti Bansal, Adv.
                                  Ms. Prerana Sabharwal, Adv.
Signature Not Verified
                                  Ms. Pooja Kumari, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.07.11
                                  Mr. Sumit Swami, Adv.
17:19:20 IST
Reason:


     For Respondent(s)            Mr. Vinodh Kanna B., AOR
                                  Ms. Shagufa Khan, Adv.
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         UPON hearing the counsel the Court made the following
                            O R D E R

List as per direction contained in the order passed on 7th July, 2023 in SLP(C) No. 12331 of 2023 and SLP(C) No.12999 of 2023.

Interim order, already passed shall continue until further orders.

     (SNEHA DAS)                                 (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT                    ASSISTANT REGISTRAR