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State of Uttar Pradesh - Section

Section 22 in The U.P. Finance and Accounts Service Rules, 1992

22. Combined Select List.

- If in any year of recruitment appointments are made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates alternatively in such a manner that as far as may be, prescribed percentage of direct recruits and promotees is maintained from the lists prepared under Rules 15 and 16, the first name being that of a candidate selected by promotion :Provided that the names of candidates recruited by promotion from amongst the Sub-Treasury Officers and Assistant Accounts Officers appearing in the combined select list shall be arranged in such a manner that the name of a candidate recruited by promotion from amongst the Sub-Treasury Officers shall be followed by names of two candidates recruited by promotion from amongst the Assistant Accounts Officers and so on, the first name being that of a candidate recruited by promotion from amongst the Sub-Treasury Officers.