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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(1) in The Himachal Pradesh Village Common Lands Vesting and Utilisation Scheme, 1975

(1)The amount payable under Section 8 of the Act shall, if it is not voluntarily paid in lump sum be paid.
(a)where it does not exceeds 100 rupees in 2 equal six-monthly instalments.
(b)where it exceeds 100 rupees in 4 equal six-monthly instalments.