Supreme Court - Daily Orders
Mecon Fze vs Quinn Logistics India Pvt Ltd on 10 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.805 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9547/2018
MECON FZE Appellant(s)
VERSUS
QUINN LOGISTICS INDIA PVT LTD Respondent(s)
Date : 10-10-2018 This appeal was orally MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Ms. Divya Roy, AOR (Mentioned by)
R. Roy Gawai, Adv.
P. Chhatrapati, Adv.
Ms. Aayushi Singh, Adv.
For Respondent(s) Mr. Jayant Mehta, Adv.
Swapnil Gupta, Adv.
Mr. Ujjal Banerjee, AOR
UPON being MENTIONED the Court made the following
O R D E R
List on Tuesday, the 13th November, 2018.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
Note: This matter is listed for hearing on 12.10.2018 as Item
No. 34
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.10.10
16:42:16 IST
Reason: