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Supreme Court - Daily Orders

Mecon Fze vs Quinn Logistics India Pvt Ltd on 10 October, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.805                              COURT NO.7                  SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   9547/2018

     MECON FZE                                                            Appellant(s)

                                                     VERSUS

     QUINN LOGISTICS INDIA PVT LTD                                        Respondent(s)



     Date : 10-10-2018 This appeal was orally MENTIONED today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Appellant(s)                   Ms. Divya Roy, AOR (Mentioned by)
                                        R. Roy Gawai, Adv.
                                        P. Chhatrapati, Adv.
                                        Ms. Aayushi Singh, Adv.

     For Respondent(s)                  Mr. Jayant Mehta, Adv.
                                        Swapnil Gupta, Adv.
                                        Mr. Ujjal Banerjee, AOR

                              UPON being MENTIONED the Court made the following
                                                 O R D E R

List on Tuesday, the 13th November, 2018.



     (R. NATARAJAN)                                           (TAPAN KUMAR CHAKRABORTY)
     COURT MASTER (SH)                                                  BRANCH OFFICER


     Note:                    This matter is listed for hearing on 12.10.2018 as Item
                              No. 34




Signature Not Verified

Digitally signed by R
NATARAJAN
Date: 2018.10.10
16:42:16 IST
Reason: