Supreme Court - Daily Orders
Vipin Kumar vs Kamla Devi on 2 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.39 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20459/2018
(Arising out of impugned final judgment and order dated 18-09-2017
in MUA No. 5761/2017 11-01-2018 in RA No. 330852/2017 passed by the
High Court Of Judicature At Allahabad)
VIPIN KUMAR & ORS. Petitioner(s)
VERSUS
KAMLA DEVI & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.81171/2018-CONDONATION OF DELAY
IN FILING and IA No.81174/2018-EXEMPTION FROM FILING O.T.)
Date : 02-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Arjun Singhal, Adv.
Mr. A.P. Jain, Adv.
Ms. Sumanlata Katiyar, Adv.
Ms. N. Annapoorani, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.07.02 16:48:43 IST Reason: