Delhi High Court - Orders
Deepak vs Adm La South West & Ors on 26 July, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3103/2021
DEEPAK ..... Petitioner
Through: Mr. Rajbir Singh and Mr. Umesh
Yadav, Advocates
versus
ADM LA SOUTH WEST & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Jyoti Tyagi, Advocate for R-
1.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 26.07.2022 At joint request, list on 19th September 2022.
CHANDRA DHARI SINGH, J JULY 26, 2022 Aj/ct Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:27.07.2022 17:04:50