Madras High Court
Tamizhaga Kattada Thozhilalargal vs The Government Of Tamil Nadu on 1 September, 2023
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.13761 of 2013
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 01.09.2023
CORAM
THE HON'BLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.13761 of 2013
and
M.P.No.1 of 2013
Tamizhaga Kattada Thozhilalargal
Mathiya Sangam,
Reg.No.948/MDS
Represented by its President,
No.49, West Nerkundram Pathai,
Vadapalani, Chennai – 600 026. ... Petitioner
Vs.
1. The Government of Tamil Nadu,
Represented by its Secretary,
Department of Labour and Employment,
Fort St.George,
Chennai – 9.
2. The Tamil Nadu Construction Workers Welfare Board,
Represented by its Secretary,
No.8, Valluvar Kottam High Road,
Nungambakkam,
Chennai – 600 034.
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W.P.No.13761 of 2013
3. The Commissioner of Labour
D.M.S Compound,
Anna Salai,
Chennai 600 006.
4. The Labour Officer (SSS),
No.133, Cinthamani Super market Complex,
TNHB Building, (II Floor),
Annanagar East,
Chennai – 102.
5. The Labour Officer (SSS),
No.46B/2, Villakkadi Koil Street,
Kancheepuram.
6. The Labour Officer (SSS),
30.No.58/88, Sithi Vinayakar Koil Street,
PeriyaKuppam Post,
Thiruvallur,
Thiruvallur District.
7. The Labour Officer (SSS),
No.11, Officers Lane, Vellore.
8. The Labour Officer (SSS),
No.1/8, Gandhi Nagar,
9th Street, Thiruvanamalai.
9. The Labour Officer (SSS),
Sundharam Nilayam,
Door No.131/56G,
Shankar Nagar,
Salem – 636 007.
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W.P.No.13761 of 2013
10. The Labour Officer (SSS),
No.7/11, Perumal Kaadu,
Sennimalai Road,
Erode – 638 002.
11. The Labour Officer (SSS), Dharmapuri
9H-80A, Railway Station Road,
Near Government Hospital,
Dharmapuri – 636 701.
12. The Labour Officer (SSS),
66/34 H, Arthanari School Street,
S.P.Pudur Road,
Iyyappan Koil Opposite Street,
Moganur Road, Namakkal.
13. The Labour Officer (SSS),
No.6, Trichy Road,
Coimbatore Marketing Committee Building Complex,
Coimbatore – 45.
14. The Labour Officer (SSS),
274 D, State Bank Lane,
Ooty Town, Nilgiris – 643 001.
15. The Labour Officer (SSS),
No.24, Seetharam Nagar,
Puduppalayam,
Cuddalore – 607 001.
16. The Labour Officer (SSS),
Plot No.6/12, Arumugam Layout,
1st Street, Kanyakulam Road,
Villupuram – 605 602.
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W.P.No.13761 of 2013
17. The Labour Officer (SSS),
Block No.9, No.15504,
Neela ela Vadam Poki Street,
Nagapattinam – 611 001.
18. The Labour Officer (SSS),
95, Mothilal Street,
Kumbakonam,
Tanjore – 612 001.
19. The Labour Officer (SSS),
19D, Periya Mill Street,
Vijayapuram, Thiruvarur.
20. The Labour Officer (SSS),
No.22/13, Kaja Nagar,
Samadhu School Street,
Trichy.
21. The Labour Officer (SSS),
No.224, Jawahar Bajar,
Thinappa Complex,
Karur – 639 008.
22. The Labour Officer (SSS),
7.No.49, Ward No.2,
Nehruji Nagar,
3rd Street, Dindigul.
23. The Labour Officer (SSS),
434 A, First Floor,
Mettu Street,
Eleambalure Salai,
Perambalur.
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W.P.No.13761 of 2013
24. The Labour Officer (SSS),
Pudukkottai,
Sri Bhavan, No.5504/05,
Marthandapuram,
First Veethi,
Pudukkottai – 622 001.
25. The Labour Officer (SSS),
Madurai Housing Unit,
Tamil Nadu Housing Board,
Ellisnagar,
Madurai – 625 016.
26. The Labour Officer (SSS),
No.16/4, Perali Road,
New Railway Colony,
Virudhunagar.
27. The Labour Officer (SSS),
Old No.78/New No.138, Madurai Road,
RC Church (opposite),
Sivagangai.
28. The Labour Officer (SSS),
33/46, & 33/47, Vivekandha Street,
Velipatinam, Ramanathapuram.
29. The Labour Officer (SSS),
7/4, Sales Society Street,
S.A.S.R. Complex,
Thuvaraikalam, Theni.
30. The Labour Officer (SSS),
No.105 (upstairs),
Thiruvananthapuram Road,
Palaynakottai, Tirunelveli-2.
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W.P.No.13761 of 2013
31. The Labour Officer (SSS),
No.1, Victoria Street,
Old Post Office,
1st Floor, Tuticorin,
Tuticorin – 628 001.
32. The Labour Officer (SSS),
No.155, Kottar Parvathi Puram Road,
Ramavarmapuram,
Nagercoil, Kanyakumari.
33. The Labour Officer (SSS),
Salem Road, Near LIC,
Krishnagiri Town,
Krishnagiri – 31.
34. The Labour Officer (SSS),
No.3/124 NE, Market Street,
Ariyalur.
35. The Labour Officer (SSS),
No.190, Pichampalayam Road,
Mettupalayam Paguthi,
Tirupur. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of
India, to issue a Writ order, or direction in the nature of Writ of
Mandamus directing the respondents and their subordinates not to
insisting on personal appearance of the construction workers for
registration, renewal and all other claims relating to their membership in
the 2nd Respondent-Board.
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W.P.No.13761 of 2013
For Petitioner : Mr.Balan Haridas
For R1 : Mr.M.Muthusamy
Government Advocate
For R2 : M/s.S.Valliammal
*****
ORDER
This Writ Petition has been filed, to direct respondents and their subordinates not to insist personal appearance of the construction workers for registration, renewal and all other claims relating to their membership in the 2nd Respondent-Board.
2. It is submitted by the learned counsel for the second respondent/Board that for the registration of the membership, online registration facility has been started from 19.06.2020 and the online renewal facility has been in force from 26.08.2020. Further, the online submission of claim application is functioning from 26.08.2020 onwards.
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3. Recording the above submission made by the learned counsel for the second respondent/Board, the Writ Petition is closed.
There shall be no order as to costs. Consequently, connected miscellaneous petition is closed.
01.09.2023 mfa To
1. The Government of Tamil Nadu, Represented by its Secretary, Department of Labour and Employment, Fort St.George, Chennai – 9.
2. The Tamil Nadu Construction Workers Welfare Board, Represented by its Secretary, No.8, Valluvar Kottam High Road, Nungambakkam, Chennai – 600 034.
3. The Public Prosecutor, High Court, Chennai.
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