Bombay High Court
Adarsh Dnyan Prakash Shikshan Sanstha ... vs Mahendrakumar Lokchand Bahetwer And ... on 7 February, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3755 OF 2016
Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner
Gandhibagh Nagpur Thr President Dr Rajendra
Vitthalrao Prakas
V/S
Rakesh Ramcharan Mayawade And Others ....Respondent
WITH WRIT PETITION NO. 3754 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr President Dr Rajendra Vitthalrao Prakas V/S Bharti D/o Prabhakar Shendre And Others ....Respondent WITH WRIT PETITION NO. 3753 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner Nagpur Thr. President Dr Rajendra Vitthalrao Prakashe V/S Ku. Gayatri B. Awchat And Others ....Respondent WITH WRIT PETITION NO. 4054 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha Gandhibagh Nagpur Thr President Dr Rajendra Page 1/4 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 05:12:28 ::: Vitthalrao Prakas V/S Mr. Sangit Namdeo Rathod And Others ....Respondent WITH WRIT PETITION NO. 4114 OF 2016 Adarsh Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr. President Dr. Rajendra Vitthalrao Praka V/S Ms. Prachi C. Dhabale And Others ....Respondent WITH WRIT PETITION NO. 3762 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr. President Dr. Rajendra Vitthalrao Prak V/S Rajesh T. Chimankar And Others ....Respondent WITH WRIT PETITION NO. 3761 OF 2016 Adarsh Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr. President Dr. Rajendra Vitthalrao Praka V/S Mahendrakumar Lokchand Bahetwer And Others ....Respondent WITH WRIT PETITION NO. 3760 OF 2016 ....Petitioner Adasrsh Dnyan Prakash Shikshan Sanstha Page 2/4 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 05:12:28 ::: Gandhibagh Nagpur Thr. President Dr. Rajendra V. Prakashe V/S Ms. Durga Andnd Gour And Others ....Respondent WITH WRIT PETITION NO. 3759 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr. President Dr. Rajendra Vitthalrao Prak V/S Shri Prashant Harichandra Chaturbhuj And ....Respondent Others WITH WRIT PETITION NO. 3756 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha ....Petitioner Gandhibagh Nagpur Thr President Dr Rajendra Vitthalrao Prakas V/S Mrs. Tejaswini Mehar And Others ....Respondent WITH WRIT PETITION NO. 6113 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha, ....Petitioner Gandhibagh, Nagpur Thr. President Dr. Rajendra V. Prakashe V/S Ku. Padma D/o Gunderao Dadmal And Others ....Respondent WITH WRIT PETITION NO. 6114 OF 2016 ....Petitioner Page 3/4 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 05:12:28 ::: Adarsha Dnyan Prakash Shikshan Sanstha, ....Petitioner Gandhibagh, Nagpur Thr. President Dr. Rajendra V. Prakashe V/S Ku. Ritu Haribhau Motghare And Others ....Respondent WITH WRIT PETITION NO. 6115 OF 2016 Adarsha Dnyan Prakash Shikshan Sanstha, ....Petitioner Gandhibagh, Nagpur Thr. President Dr. Rajendra V. Prakashe V/S Shri Pankaj Kumar U. Moon And Others ....Respondent Radhika D. Raskar Mrs. Vrushali S. Gordey Sanket Ramkrishna Charpe For Petitioner Government Pleader For R-3 & 4 Prashant Namdeo Shende Cav/ R. No.1 K. S. Lakshmi For/r-2 For Respondent CORAM : MANISH PITALE, J DATE : 7th February, 2019 P.C. :
By consent.s.o.to 14.2.19 with connected matters.
( FOR REGISTRAR JUDICIAL ) Page 4/4 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 05:12:28 :::