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Calcutta High Court (Appellete Side)

Bimal Kumer Banerjee vs The State Of West Bengal & Ors on 2 September, 2022

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

02.09.2022 sayandeep Sl. No. 01 Ct. No. 05 WPA 1169 of 2020 With IA NO: CAN/1/2021 Bimal Kumer Banerjee

-Versus-

The State of West Bengal & Ors. Mr. Sanat Kr. Ray Mr. Abhishek Banerjee ......for the petitioner Learned counsel appearing for the petitioner hands up a letter of 20th August, 2022 from the petitioner to the lawyer that the petitioner's wife does not want to proceed with the matter any more after the death of the petitioner on 21st January, 2021. The said letter is kept on record.

WPA 1169 of 2020 is dismissed as withdrawn. Interim orders, if any, shall stand vacated and all connected applications are disposed of.

(Moushumi Bhattacharya, J.)