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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(vii) in Rajasthan Fisheries State and Subordinate Service Rules, 2012

(vii)the Released Emergency Commissioned Officers and Short Service Commissioned Officers after release [morn the Army shall be deemed to be within the age-limit even though they have crossed the age-limit when they appear before the Commission had they been eligible as such at the time of their joining the commission in the Army;