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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(ii) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(ii)[ The fund shall be kept in savings Bank account in any branch of the Punjab State Cooperative Bank Limited or the Central Cooperative Bank Limited or in any other nationalised bank.] [Rule 4(ii) substituted vide G.S.R. 28/PA 23/61/S. 43/Amd. (1)/94 dated 22.4.1994.]