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Himachal Pradesh High Court

Rita Devi vs . State Of H.P. & Ors. on 12 April, 2022

Bench: Sabina, Satyen Vaidya

Rita Devi vs. State of H.P. & Ors.

.

CWP No. 6727 of 2021.

12.04.2022 Present: Ms. Manisha Thamta, Advocate, on behalf of Mr. Prashant Chaudhary, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General for the respondents.

Learned Additional Advocate General seeks more time to file reply.

rList again on 1st August, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

12th April, 2022.

(jai) ::: Downloaded on - 12/04/2022 20:12:17 :::CIS