Delhi High Court - Orders
Ms Shoes East Ltd vs Union Of India And Others & Ors on 8 December, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5466/2018
MS SHOES EAST LTD .....Petitioner
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K.K.R. Das,
Advs.
versus
UNION OF INDIA AND OTHERS & ORS. .....Respondents
Through: Mr. Harpreet Singh, SSC with
Mr. Akshay Saxena, Ms. Shivali
Saxena, Mr. Jai Ahuja and Mr.
Sanidhya Sharma, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 08.12.2025
1. This hearing has been done through hybrid mode.
2. Due to the heavy Board today, it is not possible to take up this matter.
3. As this matter is of 2018, list on 6th April, 2026 at top of the Board PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
DECEMBER 8, 2025/kp/ck This is a digitally signed order.
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