Patna High Court - Orders
Patanjali Rishi vs The Bar Council Of India & Ors on 2 August, 2016
Author: Sharan Singh
Bench: Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9668 of 2016
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Patanjali Rishi
.... .... Petitioner/s
Versus
The Bar Council of India & Ors
.... .... Respondent/s
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with
Civil Writ Jurisdiction Case No.9976 of 2016
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Amar Sinha & Anr
.... .... Petitioner/s
Versus
Bar Council of India & Ors
.... .... Respondent/s
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Appearance :
(In CWJC No.9668 of 2016)
For the Petitioner/s : Mr. Patanjali Rishi ( In person )
For the Respondent/s : Mr. Vishwajeet Kumar Mishra, Adv.
(In CWJC No.9976 of 2016)
For the Petitioner/s : Mr. Mukul Sinha, Adv.
Mr. Rajesh Kumar, Adv.
For the Respondent/s : Mr. Vishwajeet Kumar Mishra, Adv.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE CHAKRADHARI
SHARAN SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3 02-08-2016Heard learned counsel for the parties.
Hearing is concluded and order/judgment is kept reserved.
(I.A. Ansari,CJ) (Chakradhari Sharan Singh, J) K.C.jha/-
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