Rajasthan High Court - Jodhpur
Shimbhu Singh & Ors vs State Of Rajasthan & Anr on 29 January, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 298 / 2018
1. Shakti Singh S/o Late Sh. Surgyan Singh, Aged About 56
Years
2. Rup Devi W/o Late Sh. Sumer Singh S/o Late Sh. Surgyan
Singh, Aged About 60 Years
3. Chanda Bai D/o Late Sh. Surgyan Singh, Aged About 50
Years, By Caste- Gurjar,
All Petitioners are R/o Village- Nahira, Tehsil- Mahuwa,
District- Dausa.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
Connected with
(2) S.B. Civil Writ Petition No. 299 / 2018
1. Jai Karan S/o Late Sh. Ji Ram, Aged About 60 Years
2. Har Lal S/o Late Sh. Ji Ram, Aged About 63 Years
3. Krishan S/o Late Sh. Ji Ram, Aged About 58 Years
4. Hardei D/o Late Sh. Ji Ram, Aged About 65 Years
5. Bhunla D/o Late Sh. Ji Ram, Aged About 70 Years
6. Ompati D/o Late Sh. Ji Ram, Aged About 52 Years
7. Bhup Singh S/o Late Sh. Ji Ram, Aged About 50 Years
8. Bado Devi W/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram,
Aged About 75 Years
9. Rajendra S/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram,
Aged About 45 Years
10. Rajbala D/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram, Aged
About 42 Years, By Caste- Jat,
All Petitioners are R/o Village- Sawai Chhani, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
(2 of 23)
[CW-298/2018]
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(3) S.B. Civil Writ Petition No. 301 / 2018
1. Ram Kumar S/o Late Sh. Tiku Ram, Aged About 60 Years
2. Budh Ram S/o Late Sh. Tiku Ram, Aged About 64 Years
3. Rameshwar S/o Late Sh. Tiku Ram, Aged About 57 Years
4. Daya Ram S/o Late Sh. Tiku Ram, Aged About 54 Years
5. Bimla D/o Late Sh. Tiku Ram, Aged About 51 Years
6. Vidya D/o Late Sh. Tiku Ram, Aged About 48 Years
7. Gogadi D/o Late Sh. Tiku Ram, Aged About 45 Years
8. Smt. Leela Devi W/o Late Sh. Jai Singh S/o Late Sh. Tiku
Ram, Aged About 58 Years
9. Vijay Singh S/o Late Sh. Jai Singh S/o Late Sh. Tiku Ram,
Aged About 32 Years
10. Vinod Kumar S/o Late Sh. Jai Singh S/o Late Sh. Tiku Ram,
Aged About 29 Years
11. Hanuman S/o Late Sh. Banwari Lal S/o Late Sh. Tiku Ram,
Aged About 30 Years, By Caste- Jat,
All Petitioners are R/o Village- Rajpurabas, Tehsil- Bhadra,
District Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (rajasthan)
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(4) S.B. Civil Writ Petition No. 310 / 2018
1. Smt. Shanti Devi W/o Late Sh. Kishor Singh, Aged About 65
Years
(3 of 23)
[CW-298/2018]
2. Bhawani Singh S/o Late Sh. Kishor Singh, Aged About 40
Years
3. Madan Singh S/o Late Sh. Kishor Singh, Aged About 33
Years, Caste Rajput,
All Petitioners are R/o Village- Guda, Tehsil- Udaipurwati,
District- Jhunjhnu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(5) S.B. Civil Writ Petition No. 336 / 2018
1. Smt. Santosh Kanwar W/o Late Sh. Jog Singh S/o Late Sh.
Piru Singh, Aged About 67 Years
2. Hari Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru Singh,
Aged About 40 Years
3. Surendra Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru
Singh, Aged About 36 Years
4. Jitendra Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru
Singh, Aged About 31 Years
5. Om Kanwar D/o Late Sh. Jog Singh S/o Late Sh. Piru Singh,
Aged About 33 Years
6. Tawari Kanwar W/o Late Sh. Jog Singh S/o Late Sh. Piru
Singh, Aged About 28 Years, By Caste- Rajput,
All Petitioners are R/o Village- Indrapura, Tehsil- Udaipuvati,
District- Jhunjhunu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(4 of 23)
[CW-298/2018]
(6) S. B. Civil Writ Petition No. 337 / 2018
1. Mani Ram S/o Late Sh. Mamchand, Aged About 50 Years
2. Lichhaman Ram S/o Late Sh. Mamchand, Aged About 47
Years
3. Masher D/o Late Sh. Mamchand, Aged About 45 Years
4. Jodha Ram S/o Late Sh. Mamchand, Aged About 42 Years
5. Smt Chandro Devi W/o Late Sh. Mangala Ram S/o Late Sh.
Mamchand, Aged About 48 Years, By Caste- Jat,
All Petitioners are R/o Village- Chhani Beri, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(7) S. B. Civil Writ Petition No. 338 / 2018
1. Dhanpat Singh S/o Late Sh. Panna Ram, Aged About 55
Years
2. Jagdish S/o Late Sh. Panna Ram, Aged About 52 Years
3. Smt. Bhateri Devi W/o Late Sh. Satpal S/o Late Sh. Panna
Ram, Aged About 48 Years, By Caste- Kumhar,
All Petitioners are R/o Village- Bibipur, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(8) S.B. Civil Writ Petition No. 339 / 2018
1. Ram Lal S/o Late Sh. Mula Ram, Aged About 55 Years
(5 of 23)
[CW-298/2018]
2. Shivcharan S/o Late Sh. Mula Ram, Aged About 52 Years
3. Vijendra S/o Late Sh. Mula Ram, Aged About 48 Years
4. Birma D/o Late Sh. Mula Ram, Aged About 45 Years, By
Caste- Gurjar,
All Petitioners are R/o Village- Nahira, Tehsil- Mahuwa,
District- Dausa.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(9) S.B. Civil Writ Petition No. 340 / 2018
1. Rajendra S/o Late Sh. Ranjeet Singh, Aged About 45 Years
2. Bhag Singh S/o Late Sh. Ranjeet Singh, Aged About 40 Years
3. Karan Singh S/o Late Sh. Ranjeet Singh, Aged About 36
Years, By Caste- Jat,
All Petitioners are R/o Village- Sawai Chhani, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(10) S. B. Civil Writ Petition No. 341 / 2018
1. Govind Singh S/o Late Sh. Richhpal Singh, Aged About 65
Years
2. Prem Kanwar D/o Late Sh. Richhpal Singh, Aged About 62
Years
3. Ummed Kanwar D/o Late Sh. Richhpal Singh, Aged About 59
Years
(6 of 23)
[CW-298/2018]
4. Savtri Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
Years
5. Sharwan Kanwar D/o Late Sh. Richhpal Singh, Aged About
53 Years, By Caste- Rajput,
All Petitioners are R/o Village- Abhaipura, Tehsil
Dataramgarh, District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(11) S.B. Civil Writ Petition No. 390 / 2018
1. Smt. Roshani Devi W/o Late Sh. Ramkishan, Aged About 83
Years
2. Lakhmichand S/o Late Sh. Ramkishan, Aged About 60 Years
3. Bhup Singh S/o Late Sh. Ramkishan, Aged About 58 Years
4. Hari Ram S/o Late Sh. Ramkishan, Aged About 54 Years
5. Gulab Singh S/o Late Sh. Ramkishan, Aged About 48 Years
6. Omprakash S/o Late Sh. Ramkishan, Aged About 38 Years
7. Balwan S/o Late Sh. Ramkishan, Aged About 35 Years
8. Rajendra Singh S/o Late Sh. Ramkishan, Aged About 33
Years, By Caste Nai,
All Petitioners are R/o Village- Sherda, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(7 of 23)
[CW-298/2018]
(12) S. B. Civil Writ Petition No. 394 / 2018
1. Smt. Choti Devi W/o Late Sh. Narayan Singh @ Mala Ram,
Aged About 75 Years
2. Mahesh S/o Late Sh. Narayan Singh @ Mala Ram, Aged
About 55 Years
3. Sharwan Kumar S/o Late Sh. Narayan Singh @ Mala Ram,
Aged About 52 Years
4. Kailash S/o Late Sh. Narayan Singh @ Mala Ram, Aged
About 50 Years
5. Geeta D/o Late Sh. Narayan Singh @ Mala Ram, Aged About
47 Years
6. Manisha D/o Late Sh. Narayan Singh @ Mala Ram, Aged
About 45 Years
7. Urmila D/o Late Sh. Narayan Singh @ Mala Ram, Aged About
42 Years
8. Ranesh D/o Late Sh. Narayan Singh @ Mala Ram, Aged
About 39 Years, Caste Jat,
All Petitioners are R/o Village- Jhalra, Tehsil- Neem Ka
Thana, District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(13) S.B. Civil Writ Petition No. 400 / 2018
1. Smt. Bhanwar Kanwar W/o Late Sh. Ummed Singh, Aged
About 75 Years
2. Bhanwar Singh S/o Late Sh. Ummed Singh, Aged About 55
Years
3. Surendra Singh S/o Late Sh. Ummed Singh, Aged About 52
Years
4. Marudhar Kanwar D/o Late Sh. Ummed Singh, Aged About
50 Years
5. Pramod Kanwar D/o Late Sh. Ummed Singh, Aged About 47
Years, Caste Rajput,
(8 of 23)
[CW-298/2018]
All Petitioners are R/o Village- Kudli, Tehsil- Didwana,
District- Nagaur.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(14) S.B. Civil Writ Petition No. 404 / 2018
Bhom Singh S/o Late Sh. Chhagan Singh, Aged About 52 Years,
By Caste- Rajput, R/o Village- Makrana, Tehsil- Makrana &
District- Nagaur.
----Petitioner
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(15) S.B. Civil Writ Petition No. 405 / 2018
Bhinwa Ram S/o Late Sh. Shyoji Ram, Aged About 52 Years, By
Caste- Jat, R/o Village- Bated, Tehsil- & District- Jhunjhnu.
----Petitioner
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(16) S.B. Civil Writ Petition No. 406 / 2018
1. Smt. Bhanwari Devi W/o Late Sh. Dhanraj, Aged About 80
Years
2. Gudi D/o Late Sh. Dhanraj, Aged About 58 Years
3. Nani Bai D/o Late Sh. Dhanraj, Aged About 56 Years
(9 of 23)
[CW-298/2018]
4. Manju D/o Late Sh. Dhanraj, Aged About 52 Years
5. Suman D/o Late Sh. Dhanraj, Aged About 50 Years
6. Chauthmal S/o Late Sh. Dhanraj, Aged About 48 Years
7. Santosh D/o Late Sh. Dhanraj, Aged About 45 Years
8. Chuki D/o Late Sh. Dhanraj, Aged About 43 Years
9. Kamla D/o Late Sh. Dhanraj, Aged About 40 Years
10. Mohani D/o Late Sh. Dhanraj, Aged About 38 Years, Caste-
Chhimpa,
All Petitioners are R/o Village- Daderwa, Tehsil- Rajgarh,
District- Churu.
----Petitioners
Versus
1. The State of Rajasthan Through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Additional Commissioner,
Colonization Department, Bikaner (Rajasthan)
----Respondents
(17) S.B. Civil Writ Petition No. 407 / 2018
1. Rajendra Prasad S/o Late Sh. Dharmpal, Aged About 52
Years
2. Raj Kumar S/o Late Sh. Dharmpal, Aged About 50 Years
3. Rajmati D/o Late Sh. Dharmpal, Aged About 46 Years, By
Caste- Jat,
All Petitioners Are R/o Village- Nakhasi, Tehsil- Rajgarh &
District- Churu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Additional Commissioner,
Colonization Department, Bikaner (Rajasthan)
----Respondents
(18) S.B. Civil Writ Petition No. 508 / 2018
1. Smt. Resham Kanwar W/o Late Sh. Ugam Singh, Aged About
76 Years
(10 of 23)
[CW-298/2018]
2. Bhanwar Singh S/o Late Sh. Ugam Singh, Aged About 55
Years
3. Rampal Singh S/o Late Sh. Ugam Singh, Aged About 52
Years
4. Saroj Kanwar D/o Late Sh. Ugam Singh, Aged About 50
Years
5. Mahendra Singh S/o Late Sh. Ugam Singh, Aged About 45
Years, By Caste Rajput,
All Petitioners are R/o Village- Bandha Ki Dhani, Tehsil-
Neem Ka Thana, District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(19) S.B. Civil Writ Petition No. 514 / 2018
1. Smt. Bhanwar Kanwar W/o Late Sh. Sabal Singh, Aged
About 75 Years
2. Jagdish Singh S/o Late Sh. Sabal Singh, Aged About 50
Years
3. Rukmani Kanwar D/o Late Sh. Sabal Singh, Aged About 52
Years
4. Maya Kanwar D/o Late Sh. Sabal Singh, Aged About 48 Years
5. Kailash Kanwar D/o Late Sh. Sabal Singh, Aged About 44
Years
6. Manju Kanwar W/o Late Sh. Virendra Singh S/o Late Sh.
Sabal Singh, Aged About 50 Years
7. Vikram Singh S/o Late Sh. Virendra Singh S/o Late Sh. Sabal
Singh, Aged About 25 Years
8. Sohan Singh S/o Late Sh. Virendra Singh S/o Late Sh. Sabal
Singh, Aged About 22 Years, Caste Rajput,
All Petitioners are R/o Village- Karanpura, Tehsil- & District-
Churu.
----Petitioners
Versus
(11 of 23)
[CW-298/2018]
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(20) S.B. Civil Writ Petition No. 516 / 2018
1. Smt. Supyar Kanwar W/o Late Sh. Mukand Singh, Aged
About 70 Years
2. Kamal Singh S/o Late Sh. Mukand Singh, Aged About 48
Years
3. Rajesh Kanwar D/o Late Sh. Mukand Singh, Aged About 42
Years, Caste Rajput,
All Petitioners are R/o Village- Dujod, Tehsil- & District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan)
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(21) S.B. Civil Writ Petition No. 695 / 2018
1. Sahab Ram S/o Late Sh. Amilal, Aged About 67 Years
2. Veer Singh S/o Late Sh. Amilal, Aged About 69 Years
3. Sursti D/o Late Sh. Amilal, Aged About 64 Years
4. Rameti D/o Late Sh. Amilal, Aged About 61 Years
5. Sunita @ Sita D/o Late Smt. Bimla D/o Late Sh. Amilal, Aged
About 32 Years
6. Smt. Roshani W/o Late Sh. Jaswant S/o Late Sh. Amilal,
Aged About 52 Years
7. Sandeep S/o Late Sh. Jaswant S/o Late Sh. Amilal, Aged
About 30 Years
8. Kanta D/o Late Sh. Jaswant S/o Late Sh. Amilal, Aged About
25 Years, By Caste- Jat,
(12 of 23)
[CW-298/2018]
All Petitioners are R/o Village- Bambalwas, Tehsil- Bhadra,
District- Hanumangarh.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(22) S.B. Civil Writ Petition No. 696 / 2018
1. Smt. Usha Devi W/o Late Sh. Harish Chandra, Aged About
65 Years
2. Renu Bala D/o Late Sh. Harish Chandra, Aged About 41
Years
3. Sanjay Kumar S/o Late Sh. Harish Chandra, Aged About 38
Years
4. Kavita Devi D/o Late Sh. Harish Chandra, Aged About 35
Years
5. Ramesh Chandra S/o Late Sh. Harish Chandra, Aged About
33 Years, By Caste Bharhaman,
All petitioners are R/o Vilage- Milakpur, Tehsil- Ramgarh,
District- Alwar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(23) S.B. Civil Writ Petition No. 746 / 2018
1. Shimbhu Singh S/o Late Sh. Bagh Singh, Aged About 62
Years
2. Indra Singh S/o Late Sh. Bagh Singh, Aged About 60 Years
3. Himmat Singh S/o Late Sh. Bagh Singh, Aged About 57
Years, By Caste- Rajput,
(13 of 23)
[CW-298/2018]
All Petitioners are R/o Village- Thikriya, Tehsil-
Shrimadhopur, District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(24) S.B. Civil Writ Petition No. 752 / 2018
Balveer Singh S/o Late Sh. Gopal Ram, Aged About 52 Years, By
Caste- Jat, R/o Village- Rejri, Tehsil- Rajgarh & District- Churu.
----Petitioner
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(25) S.B. Civil Writ Petition No. 753 / 2018
1. Smt. Gulab Kanwar W/o Late Sh. Sardul Singh, Aged About
75 Years
2. Utam Singh S/o Late Sh. Sardul Singh, Aged About 54 Years
3. Narotam Singh S/o Late Sh. Sardul Singh, Aged About 52
Years
4. Sanju Kanwar D/o Late Sh. Sardul Singh, Aged About 50
Years
5. Anita Kanwar D/o Late Sh. Sardul Singh, Aged About 48
Years
6. Kiran Kanwar D/o Late Sh. Sardul Singh, Aged About 45
Years
7. Sunita Kanwar D/o Late Sh. Sardul Singh, Aged About 42
Years, Caste- Rajput,
All Petitioners are R/o Village- Karanpura, Tehsil & District-
Churu.
----Petitioners
(14 of 23)
[CW-298/2018]
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(26) S. B. Civil Writ Petition No. 754 / 2018
1. Smt. Durga Kanwar W/o Late Sh. Puran Singh, Aged About
85 Years
2. Manohar Singh S/o Late Sh. Puran Singh, Aged About 61
Years
3. Mahaveer Singh S/o Late Sh. Puran Singh, Aged About 57
Years
4. Rotan Singh S/o Late Sh. Puran Singh, Aged About 54 Years
5. Smt. Prem Kanwar W/o Late Sh. Ranveer Singh S/o Late Sh.
Puran Singh, Aged About 55 Years, By Caste Rajput,
All Petitioners are R/o Village- Kanjan, Tehsil-Rajgarh &
District- Churu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(27) S.B. Civil Writ Petition No. 803 / 2018
1. Ramniwash S/o Late Sh. Bhura Ram, Aged About 55 Years
2. Mohar Singh S/o Late Sh. Bhura Ram, Aged About 51 Years
3. Gulab Singh S/o Late Sh. Bhura Ram, Aged About 48 Years
4. Ved Prakash S/o Late Sh. Bhura Ram, Aged About 45 Years,
By Caste- Jat,
All Petitioners are R/o Village- Balet, Tehsil- &, District-
Jhunjhnu.
----Petitioners
(15 of 23)
[CW-298/2018]
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(28) S.B. Civil Writ Petition No. 842 / 2018
1. Smt. Champarani W/o Late Sh. Omprakash, Aged About 70
Years
2. Ashwani Kumar S/o Late Sh. Omprakash, Aged About 50
Years
3. Bhushan Lal S/o Late Sh. Omprakash, Aged About 48 Years
4. Sunil Kumar S/o Late Sh. Omprakash, Aged About 45 Years
5. Sarooj Bala D/o Late Sh. Omprakash, Aged About 42 Years,
Caste Bharhaman,
All Petitioners are R/o Village- Milakhpur, Tehsil- Ramgarh,
District- Alwar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(29) S.B. Civil Writ Petition No. 843 / 2018
1. Smt. Narma W/o Late Sh. Asha Ram @ Megha Ram, Aged
About 84 Years
2. Satbir S/o Late Sh. Asha Ram @ Megha Ram, Aged About 52
Years
3. Shish Ram S/o Late Sh. Asha Ram @ Megha Ram, Aged
About 48 Years
4. Rajbala S/o Late Sh. Asha Ram @ Megha Ram, Aged About
45 Years, By Caste- Jat,
(16 of 23)
[CW-298/2018]
All Petitioners Are R/o Village- Dhendhal Chaina, Tehsil-
Rajgarh, District- Churu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(30) S.B. Civil Writ Petition No. 844 / 2018
1. Dariya Singh S/o Late Sh. Harphool Singh, Aged About 58
Years
2. Veer Singh S/o Late Sh. Harphool Singh, Aged About 54
Years
3. Rajesh Kumar S/o Late Sh. Harphool Singh, Aged About 52
Years
4. Santosh D/o Late Sh. Harphool Singh, Aged About 50 Years
5. Guddi D/o Late Sh. Harphool Singh, Aged About 47 Years, By
Caste- Jat,
All Petitioners are R/o Village- Dhana, Tehsil- Rajgarh,
District- Churu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(31) S.B. Civil Writ Petition No. 845 / 2018
1. Smt. Phooli Devi W/o Late Sh. Ramji Lal, Aged About 88
Years
2. Saytaveer S/o Late Sh. Ramji Lal, Aged About 57 Years
3. Jai Singh S/o Late Sh. Ramji Lal, Aged About 55 Years
4. Shubh Ram S/o Late Sh. Ramji Lal, Aged About 52 Years
(17 of 23)
[CW-298/2018]
5. Ram Singh S/o Late Sh. Ramji Lal, Aged About 49 Years
6. Rai Singh S/o Late Sh. Ramji Lal, Aged About 46 Years
7. Champa Lal S/o Late Sh. Ramji Lal, Aged About 42 Years, By
Caste- Jat,
All Petitioners are R/o Village- Dhendhal Lekhu, Tehsil-
Rajgarh, District- Churu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(32) S.B. Civil Writ Petition No. 855 / 2018
Vedprakash S/o Late Sh. Kheta Ram, Aged About 38 Years, By
Caste- Jat, R/o Village- Chubkiya Tal, Tehsil- Rajgarh, District-
Churu.
----Petitioner
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(33) S.B. Civil Writ Petition No. 917 / 2018
1. Mahendra Singh S/o Late Sh. Devi Ram, Aged About 51
Years
2. Surendra Singh S/o Late Sh. Devi Ram, Aged About 48 Years
3. Rajendra Singh S/o Late Sh. Devi Ram, Aged About 45 Years
4. Indravati D/o Late Sh. Devi Ram, Aged About 54 Years, By
Caste- Jat,
All Petitioners are R/o Village- Nangal, Tehsil- Bhadra &,
District- Hanumangarh.
----Petitioners
(18 of 23)
[CW-298/2018]
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(34) S.B. Civil Writ Petition No. 939 / 2018
Mahaveer Singh Adopted Son/of Late Sh. Mahesh Dan Singh, Aged
About 75 Years, By Caste- Jat, R/o Village- Jakhal, Tehsil-
Udaipurwati & District- Jhunjhnu.
----Petitioner
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(35) S.B. Civil Writ Petition No. 1104 / 2018
1. Mohani Devi W/o Late Sh. Ram Kumar Singh
2. Nemichand S/o Late Sh. Ram Kumar Singh, Aged About 44
Years,
Both Petitioners are Legal Heirs of Ex- Service Late Sh. Ram
Kumar Singh, R/o Village- Kaswali, Tehsil- Laxmangarh,
Distt. Sikar, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(36) S.B. Civil Writ Petition No. 1122 / 2018
1. Amar Singh S/o Late Sh. Sukh DevSukh Dev, Aged About 55
Years
(19 of 23)
[CW-298/2018]
2. Dharmveer S/o Late Sh. Sukh DevSukh Dev, Aged About 52
Years
3. Ramrati D/o Late Sh. Sukh DevSukh, Aged About 48 Years
4. Koyal S/o Late Sh. Sukh DevSukh Dev, Aged About 45 Years,
All the Above Petitioners are Resident of Village- Khoar,
Tehsil- Behror, District Sikar, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(37) S.B. Civil Writ Petition No. 1123 / 2018
1. Basaw Kanwar W/o Late Sh. Inder Singh, Aged About 80
Years
2. Vikram Singh S/o Late Sh. Dhud Singh, S/o Late Sh. Inder
Singh, Aged About 37 Years
3. Omprakash Singh S/o Late Sh. Inder Singh, Aged About 56
Years
4. Kishore Singh S/o Late Sh. Inder Singh, Aged About 54
Years
5. Babu Singh S/o Late Sh. Inder Singh, Aged About 44 Years,
All the Above Petitioners are Resident of Ward No. 2 Village-
Kudan, Panchayat Samittee- Dhod, District Sikar, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan).
----Respondents
(38) S.B. Civil Writ Petition No. 1124 / 2018
1. Smt. Bashanti Devi W/o Late Sh. Harji Ram, Aged About 62
Years
(20 of 23)
[CW-298/2018]
2. Shiv Bhagavan S/o Late Sh. Harji Ram, Aged About 42 Years,
Both Petitioners are Legal Heirs of Late Sh. Harji Ram (ex-
servicemen) R/o 287, Java Bas, Beri Khurd, Tehsil
Deedwana, District Nagaur, Rajasthan.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(39) S.B. Civil Writ Petition No. 1056 / 2018
1. Rawat Singh S/o Late Sh. Richhpal Singh, Aged About 59
Years
2. Raj Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
Years
3. Ratan Singh S/o Late Sh. Richhpal Singh, Aged About 55
Years
4. Bhagwan Singh S/o Late Sh. Richhpal Singh, Aged About 53
Years
5. Santosh Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
Years
6. Smt. Nathu Kanwar W/o Late Sh. Guman Singh S/o Late Sh.
Richhpal Singh, Aged About 55 Years
7. Smt. Prem Kanwar W/o Late Sh. Moti Singh S/o Late Sh.
Richhpal Singh, Aged About 51 Years, By Caste- Rajput,
All Petitioners are R/o Village- Daulatpura, Tehsil- Kuchaman
City, District- Nagaur.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(21 of 23)
[CW-298/2018]
(40) S.B. Civil Writ Petition No. 1068 / 2018
1. Prathvi Singh S/o Late Sh. Hanuman Singh, Aged About 70
Years
2. Smt. Prem Kanwar W/o Late Sh. Bajrang Singh S/o Late Sh.
Hanuman Singh, Aged About 65 Years, By Caste- Rajput,
All Petitioners are R/o Village- Guda, Tehsil- Udaipurwati &,
District- Jhunjhunu.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
(41) S.B. Civil Writ Petition No. 1069 / 2018
1. Nemichand S/o Late Sh. Ishwar Singh, Aged About 58 Years
2. Ramesh S/o Late Sh. Ishwar Singh, Aged About 56 Years
3. Birbal Singh S/o Late Sh. Ishwar Singh, Aged About 53 Years
4. Sumitra D/o Late Sh. Ishwar Singh, Aged About 51 Years
5. Bhagwati D/o Late Sh. Ishwar Singh, Aged About 48 Years,
By Caste- Jat,
All Petitioners are R/o Village- Palthana, Tehsil- Dhod &,
District- Sikar.
----Petitioners
Versus
1. The State of Rajasthan through Principal Secretary to
Government, Colonization and Sainik Kalayan Department,
Jaipur (Rajasthan).
2. The Allotment Officer & Add. Commissioner, Colonization
Department, Bikaner (Rajasthan)
----Respondents
_____________________________________________________
For Petitioners : Mr. O.P. Sangwa, Mr. B.R. Jajra & Mr. Pappu
Sangwa
For Respondents : Mr. A.R. Godara, Dy.G.C.
_____________________________________________________
(22 of 23)
[CW-298/2018]
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 29/01/2018 All the above mentioned writ petitions shall stand decided by this common order as the issue involved therein is identical.
It is agreed by learned counsel for the parties that the issue raised in the present writ petitions is squarely covered by the judgment rendered by this Court in the case of Narayan Vs. State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 1818/2017) decided on 25.3.2017 wherein this Court after taking into consideration the earlier judgment rendered in the case of Smt. Sajjan Kanwar Vs. The State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 10552/2009) decided on 12.3.2014 and the Division Bench Judgment rendered in the case of State of Rajasthan & Anr. Vs. Smt. Sajjan Kanwar & Anr. (D. B. Special Appeal (Writ) No. 1007/2014) decided on 22.3.2017, directed as under :-
"17. In the result, the petitions are disposed of with the directions to the respondents to consider the claim of the individual petitioner in accordance with the Rules of 1975, keeping in view, the pronouncement of this court in Sajjan Kanwar's (supra). Needless to say that after due consideration, the petitioners, whose claims are found acceptable, shall be handed over the possession of the land on their completing legal formalities in accordance with law. The entire exercise shall be completed by the respondents as expeditiously as possible, preferably within a period of three months from the date of receipt of certified copy of this order. No order as to costs. "
In view of the submissions made, the present writ petitions filed by the petitioners are also disposed of with similar directions (23 of 23) [CW-298/2018] as given in the case of Narayan (supra).
(NIRMALJIT KAUR), J.
Inder/62-82,84-96, 117-120,122-124