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[Cites 1, Cited by 10]

Rajasthan High Court - Jodhpur

Shimbhu Singh & Ors vs State Of Rajasthan & Anr on 29 January, 2018

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
          (1) S.B. Civil Writ Petition No. 298 / 2018
1.    Shakti Singh S/o Late Sh. Surgyan Singh, Aged About 56
      Years
2.    Rup Devi W/o Late Sh. Sumer Singh S/o Late Sh. Surgyan
      Singh, Aged About 60 Years
3.    Chanda Bai D/o Late Sh. Surgyan Singh, Aged About 50
      Years, By Caste- Gurjar,
      All Petitioners are R/o Village- Nahira, Tehsil- Mahuwa,
      District- Dausa.
                                                     ----Petitioners
                              Versus
1.    The State of Rajasthan through Principal Secretary to
      Government, Colonization and Sainik Kalayan Department,
      Jaipur (Rajasthan).
2.    The Allotment Officer & Add. Commissioner, Colonization
      Department, Bikaner (Rajasthan)
                                                   ----Respondents


                         Connected with
          (2) S.B. Civil Writ Petition No. 299 / 2018
1.    Jai Karan S/o Late Sh. Ji Ram, Aged About 60 Years
2.    Har Lal S/o Late Sh. Ji Ram, Aged About 63 Years
3.    Krishan S/o Late Sh. Ji Ram, Aged About 58 Years
4.    Hardei D/o Late Sh. Ji Ram, Aged About 65 Years
5.    Bhunla D/o Late Sh. Ji Ram, Aged About 70 Years
6.    Ompati D/o Late Sh. Ji Ram, Aged About 52 Years
7.    Bhup Singh S/o Late Sh. Ji Ram, Aged About 50 Years
8.    Bado Devi W/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram,
      Aged About 75 Years
9.    Rajendra S/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram,
      Aged About 45 Years
10.   Rajbala D/o Late Sh. Mohar Singh S/o Late Sh. Ji Ram, Aged
      About 42 Years, By Caste- Jat,
      All Petitioners are R/o Village- Sawai Chhani, Tehsil- Bhadra,
      District- Hanumangarh.
                                                     ----Petitioners
                               (2 of 23)
                                                         [CW-298/2018]

                              Versus
1.    The State of Rajasthan through Principal Secretary to
      Government, Colonization and Sainik Kalayan Department,
      Jaipur (Rajasthan).
2.    The Allotment Officer & Add. Commissioner, Colonization
      Department, Bikaner (Rajasthan)
                                                  ----Respondents


          (3) S.B. Civil Writ Petition No. 301 / 2018
1.    Ram Kumar S/o Late Sh. Tiku Ram, Aged About 60 Years
2.    Budh Ram S/o Late Sh. Tiku Ram, Aged About 64 Years
3.    Rameshwar S/o Late Sh. Tiku Ram, Aged About 57 Years
4.    Daya Ram S/o Late Sh. Tiku Ram, Aged About 54 Years
5.    Bimla D/o Late Sh. Tiku Ram, Aged About 51 Years
6.    Vidya D/o Late Sh. Tiku Ram, Aged About 48 Years
7.    Gogadi D/o Late Sh. Tiku Ram, Aged About 45 Years
8.    Smt. Leela Devi W/o Late Sh. Jai Singh S/o Late Sh. Tiku
      Ram, Aged About 58 Years
9.    Vijay Singh S/o Late Sh. Jai Singh S/o Late Sh. Tiku Ram,
      Aged About 32 Years
10.   Vinod Kumar S/o Late Sh. Jai Singh S/o Late Sh. Tiku Ram,
      Aged About 29 Years
11.   Hanuman S/o Late Sh. Banwari Lal S/o Late Sh. Tiku Ram,
      Aged About 30 Years, By Caste- Jat,
      All Petitioners are R/o Village- Rajpurabas, Tehsil- Bhadra,
      District Hanumangarh.
                                                    ----Petitioners
                              Versus
1.    The State of Rajasthan through Principal Secretary to
      Government, Colonization and Sainik Kalayan Department,
      Jaipur (rajasthan)
2.    The Allotment Officer & Add. Commissioner, Colonization
      Department, Bikaner (Rajasthan).
                                                  ----Respondents


          (4) S.B. Civil Writ Petition No. 310 / 2018
1.    Smt. Shanti Devi W/o Late Sh. Kishor Singh, Aged About 65
      Years
                               (3 of 23)
                                                          [CW-298/2018]

2.   Bhawani Singh S/o Late Sh. Kishor Singh, Aged About 40
     Years
3.   Madan Singh S/o Late Sh. Kishor Singh, Aged About 33
     Years, Caste Rajput,
     All Petitioners are R/o Village- Guda, Tehsil- Udaipurwati,
     District- Jhunjhnu.
                                                     ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                   ----Respondents


         (5) S.B. Civil Writ Petition No. 336 / 2018
1.   Smt. Santosh Kanwar W/o Late Sh. Jog Singh S/o Late Sh.
     Piru Singh, Aged About 67 Years
2.   Hari Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru Singh,
     Aged About 40 Years
3.   Surendra Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru
     Singh, Aged About 36 Years
4.   Jitendra Singh S/o Late Sh. Jog Singh S/o Late Sh. Piru
     Singh, Aged About 31 Years
5.   Om Kanwar D/o Late Sh. Jog Singh S/o Late Sh. Piru Singh,
     Aged About 33 Years
6.   Tawari Kanwar W/o Late Sh. Jog Singh S/o Late Sh. Piru
     Singh, Aged About 28 Years, By Caste- Rajput,
     All Petitioners are R/o Village- Indrapura, Tehsil- Udaipuvati,
     District- Jhunjhunu.
                                                     ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                   ----Respondents
                              (4 of 23)
                                                        [CW-298/2018]




         (6) S. B. Civil Writ Petition No. 337 / 2018
1.   Mani Ram S/o Late Sh. Mamchand, Aged About 50 Years
2.   Lichhaman Ram S/o Late Sh. Mamchand, Aged About 47
     Years
3.   Masher D/o Late Sh. Mamchand, Aged About 45 Years
4.   Jodha Ram S/o Late Sh. Mamchand, Aged About 42 Years
5.   Smt Chandro Devi W/o Late Sh. Mangala Ram S/o Late Sh.
     Mamchand, Aged About 48 Years, By Caste- Jat,
     All Petitioners are R/o Village- Chhani Beri, Tehsil- Bhadra,
     District- Hanumangarh.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


         (7) S. B. Civil Writ Petition No. 338 / 2018
1.   Dhanpat Singh S/o Late Sh. Panna Ram, Aged About 55
     Years
2.   Jagdish S/o Late Sh. Panna Ram, Aged About 52 Years
3.   Smt. Bhateri Devi W/o Late Sh. Satpal S/o Late Sh. Panna
     Ram, Aged About 48 Years, By Caste- Kumhar,
     All Petitioners are R/o Village- Bibipur, Tehsil- Bhadra,
     District- Hanumangarh.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents
         (8) S.B. Civil Writ Petition No. 339 / 2018
1.   Ram Lal S/o Late Sh. Mula Ram, Aged About 55 Years
                               (5 of 23)
                                                         [CW-298/2018]

2.   Shivcharan S/o Late Sh. Mula Ram, Aged About 52 Years
3.   Vijendra S/o Late Sh. Mula Ram, Aged About 48 Years
4.   Birma D/o Late Sh. Mula Ram, Aged About 45 Years, By
     Caste- Gurjar,
     All Petitioners are R/o Village- Nahira, Tehsil- Mahuwa,
     District- Dausa.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                  ----Respondents


         (9) S.B. Civil Writ Petition No. 340 / 2018
1.   Rajendra S/o Late Sh. Ranjeet Singh, Aged About 45 Years
2.   Bhag Singh S/o Late Sh. Ranjeet Singh, Aged About 40 Years
3.   Karan Singh S/o Late Sh. Ranjeet Singh, Aged About 36
     Years, By Caste- Jat,
     All Petitioners are R/o Village- Sawai Chhani, Tehsil- Bhadra,
     District- Hanumangarh.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                  ----Respondents


        (10) S. B. Civil Writ Petition No. 341 / 2018
1.   Govind Singh S/o Late Sh. Richhpal Singh, Aged About 65
     Years
2.   Prem Kanwar D/o Late Sh. Richhpal Singh, Aged About 62
     Years
3.   Ummed Kanwar D/o Late Sh. Richhpal Singh, Aged About 59
     Years
                               (6 of 23)
                                                             [CW-298/2018]

4.   Savtri Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
     Years
5.   Sharwan Kanwar D/o Late Sh. Richhpal Singh, Aged About
     53 Years, By Caste- Rajput,
     All  Petitioners  are    R/o         Village-   Abhaipura,   Tehsil
     Dataramgarh, District- Sikar.
                                                         ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                       ----Respondents


         (11) S.B. Civil Writ Petition No. 390 / 2018
1.   Smt. Roshani Devi W/o Late Sh. Ramkishan, Aged About 83
     Years
2.   Lakhmichand S/o Late Sh. Ramkishan, Aged About 60 Years
3.   Bhup Singh S/o Late Sh. Ramkishan, Aged About 58 Years
4.   Hari Ram S/o Late Sh. Ramkishan, Aged About 54 Years
5.   Gulab Singh S/o Late Sh. Ramkishan, Aged About 48 Years
6.   Omprakash S/o Late Sh. Ramkishan, Aged About 38 Years
7.   Balwan S/o Late Sh. Ramkishan, Aged About 35 Years
8.   Rajendra Singh S/o Late Sh. Ramkishan, Aged About 33
     Years, By Caste Nai,
     All Petitioners are R/o Village- Sherda, Tehsil- Bhadra,
     District- Hanumangarh.
                                                         ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                       ----Respondents
                            (7 of 23)
                                                    [CW-298/2018]

        (12) S. B. Civil Writ Petition No. 394 / 2018
1.   Smt. Choti Devi W/o Late Sh. Narayan Singh @ Mala Ram,
     Aged About 75 Years
2.   Mahesh S/o Late Sh. Narayan Singh @ Mala Ram, Aged
     About 55 Years
3.   Sharwan Kumar S/o Late Sh. Narayan Singh @ Mala Ram,
     Aged About 52 Years
4.   Kailash S/o Late Sh. Narayan Singh @ Mala Ram, Aged
     About 50 Years
5.   Geeta D/o Late Sh. Narayan Singh @ Mala Ram, Aged About
     47 Years
6.   Manisha D/o Late Sh. Narayan Singh @ Mala Ram, Aged
     About 45 Years
7.   Urmila D/o Late Sh. Narayan Singh @ Mala Ram, Aged About
     42 Years
8.   Ranesh D/o Late Sh. Narayan Singh @ Mala Ram, Aged
     About 39 Years, Caste Jat,
     All Petitioners are R/o Village- Jhalra, Tehsil- Neem Ka
     Thana, District- Sikar.
                                                ----Petitioners
                           Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                              ----Respondents


        (13) S.B. Civil Writ Petition No. 400 / 2018
1.   Smt. Bhanwar Kanwar W/o Late Sh. Ummed Singh, Aged
     About 75 Years
2.   Bhanwar Singh S/o Late Sh. Ummed Singh, Aged About 55
     Years
3.   Surendra Singh S/o Late Sh. Ummed Singh, Aged About 52
     Years
4.   Marudhar Kanwar D/o Late Sh. Ummed Singh, Aged About
     50 Years
5.   Pramod Kanwar D/o Late Sh. Ummed Singh, Aged About 47
     Years, Caste Rajput,
                              (8 of 23)
                                                      [CW-298/2018]

     All Petitioners are R/o Village- Kudli, Tehsil- Didwana,
     District- Nagaur.
                                                  ----Petitioners
                            Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                ----Respondents
         (14) S.B. Civil Writ Petition No. 404 / 2018
Bhom Singh S/o Late Sh. Chhagan Singh, Aged About 52 Years,
By Caste- Rajput, R/o Village- Makrana, Tehsil- Makrana &
District- Nagaur.
                                                  ----Petitioner
                            Versus
1.   The State of Rajasthan Through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                               ----Respondents


          (15) S.B. Civil Writ Petition No. 405 / 2018
Bhinwa Ram S/o Late Sh. Shyoji Ram, Aged About 52 Years, By
Caste- Jat, R/o Village- Bated, Tehsil- & District- Jhunjhnu.
                                                  ----Petitioner
                            Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                               ----Respondents



         (16) S.B. Civil Writ Petition No. 406 / 2018
1.   Smt. Bhanwari Devi W/o Late Sh. Dhanraj, Aged About 80
     Years
2.   Gudi D/o Late Sh. Dhanraj, Aged About 58 Years
3.   Nani Bai D/o Late Sh. Dhanraj, Aged About 56 Years
                               (9 of 23)
                                                        [CW-298/2018]

4.    Manju D/o Late Sh. Dhanraj, Aged About 52 Years
5.    Suman D/o Late Sh. Dhanraj, Aged About 50 Years
6.    Chauthmal S/o Late Sh. Dhanraj, Aged About 48 Years
7.    Santosh D/o Late Sh. Dhanraj, Aged About 45 Years
8.    Chuki D/o Late Sh. Dhanraj, Aged About 43 Years
9.    Kamla D/o Late Sh. Dhanraj, Aged About 40 Years
10.   Mohani D/o Late Sh. Dhanraj, Aged About 38 Years, Caste-
      Chhimpa,
      All Petitioners are R/o Village- Daderwa, Tehsil- Rajgarh,
      District- Churu.
                                                   ----Petitioners
                                      Versus
1.    The State of Rajasthan Through Principal Secretary to
      Government, Colonization and Sainik Kalayan Department,
      Jaipur (Rajasthan).
2.    The    Allotment   Officer  &   Additional   Commissioner,
      Colonization Department, Bikaner (Rajasthan)
                                                ----Respondents



            (17) S.B. Civil Writ Petition No. 407 / 2018
1.    Rajendra Prasad S/o Late Sh. Dharmpal, Aged About 52
      Years
2.    Raj Kumar S/o Late Sh. Dharmpal, Aged About 50 Years
3.    Rajmati D/o Late Sh. Dharmpal, Aged About 46 Years, By
      Caste- Jat,
      All Petitioners Are R/o Village- Nakhasi, Tehsil- Rajgarh &
      District- Churu.
                                                   ----Petitioners
                                      Versus
1.    The State of Rajasthan through Principal Secretary to
      Government, Colonization and Sainik Kalayan Department,
      Jaipur (Rajasthan).
2.    The    Allotment   Officer  &   Additional   Commissioner,
      Colonization Department, Bikaner (Rajasthan)
                                                ----Respondents
         (18) S.B. Civil Writ Petition No. 508 / 2018
1.    Smt. Resham Kanwar W/o Late Sh. Ugam Singh, Aged About
      76 Years
                               (10 of 23)
                                                          [CW-298/2018]

2.   Bhanwar Singh S/o Late Sh. Ugam Singh, Aged About 55
     Years
3.   Rampal Singh S/o Late Sh. Ugam Singh, Aged About 52
     Years
4.   Saroj Kanwar D/o Late Sh. Ugam Singh, Aged About 50
     Years
5.   Mahendra Singh S/o Late Sh. Ugam Singh, Aged About 45
     Years, By Caste Rajput,
     All Petitioners are R/o Village- Bandha Ki Dhani, Tehsil-
     Neem Ka Thana, District- Sikar.
                                                     ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                   ----Respondents


         (19) S.B. Civil Writ Petition No. 514 / 2018
1.   Smt. Bhanwar Kanwar W/o Late Sh. Sabal Singh, Aged
     About 75 Years
2.   Jagdish Singh S/o Late Sh. Sabal Singh, Aged About 50
     Years
3.   Rukmani Kanwar D/o Late Sh. Sabal Singh, Aged About 52
     Years
4.   Maya Kanwar D/o Late Sh. Sabal Singh, Aged About 48 Years
5.   Kailash Kanwar D/o Late Sh. Sabal Singh, Aged About 44
     Years
6.   Manju Kanwar W/o Late Sh. Virendra Singh S/o Late Sh.
     Sabal Singh, Aged About 50 Years
7.   Vikram Singh S/o Late Sh. Virendra Singh S/o Late Sh. Sabal
     Singh, Aged About 25 Years
8.   Sohan Singh S/o Late Sh. Virendra Singh S/o Late Sh. Sabal
     Singh, Aged About 22 Years, Caste Rajput,
     All Petitioners are R/o Village- Karanpura, Tehsil- & District-
     Churu.
                                                     ----Petitioners
                              Versus
                                (11 of 23)
                                                            [CW-298/2018]

1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                     ----Respondents




         (20) S.B. Civil Writ Petition No. 516 / 2018
1.   Smt. Supyar Kanwar W/o Late Sh. Mukand Singh, Aged
     About 70 Years
2.   Kamal Singh S/o Late Sh. Mukand Singh, Aged About 48
     Years
3.   Rajesh Kanwar D/o Late Sh. Mukand Singh, Aged About 42
     Years, Caste Rajput,
     All Petitioners are R/o Village- Dujod, Tehsil- & District- Sikar.
                                                       ----Petitioners
                               Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan)
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                     ----Respondents


         (21) S.B. Civil Writ Petition No. 695 / 2018
1.   Sahab Ram S/o Late Sh. Amilal, Aged About 67 Years
2.   Veer Singh S/o Late Sh. Amilal, Aged About 69 Years
3.   Sursti D/o Late Sh. Amilal, Aged About 64 Years
4.   Rameti D/o Late Sh. Amilal, Aged About 61 Years
5.   Sunita @ Sita D/o Late Smt. Bimla D/o Late Sh. Amilal, Aged
     About 32 Years
6.   Smt. Roshani W/o Late Sh. Jaswant S/o Late Sh. Amilal,
     Aged About 52 Years
7.   Sandeep S/o Late Sh. Jaswant S/o Late Sh. Amilal, Aged
     About 30 Years
8.   Kanta D/o Late Sh. Jaswant S/o Late Sh. Amilal, Aged About
     25 Years, By Caste- Jat,
                             (12 of 23)
                                                      [CW-298/2018]

     All Petitioners are R/o Village- Bambalwas, Tehsil- Bhadra,
     District- Hanumangarh.
                                                  ----Petitioners
                            Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                ----Respondents


          (22) S.B. Civil Writ Petition No. 696 / 2018
1.   Smt. Usha Devi W/o Late Sh. Harish Chandra, Aged About
     65 Years
2.   Renu Bala D/o Late Sh. Harish Chandra, Aged About 41
     Years
3.   Sanjay Kumar S/o Late Sh. Harish Chandra, Aged About 38
     Years
4.   Kavita Devi D/o Late Sh. Harish Chandra, Aged About 35
     Years
5.   Ramesh Chandra S/o Late Sh. Harish Chandra, Aged About
     33 Years, By Caste Bharhaman,
     All petitioners are R/o Vilage- Milakpur, Tehsil- Ramgarh,
     District- Alwar.
                                                  ----Petitioners
                                    Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                               ----Respondents


        (23) S.B. Civil Writ Petition No. 746 / 2018
1.   Shimbhu Singh S/o Late Sh. Bagh Singh, Aged About 62
     Years
2.   Indra Singh S/o Late Sh. Bagh Singh, Aged About 60 Years
3.   Himmat Singh S/o Late Sh. Bagh Singh, Aged About 57
     Years, By Caste- Rajput,
                               (13 of 23)
                                                              [CW-298/2018]

     All  Petitioners  are     R/o         Village-   Thikriya,   Tehsil-
     Shrimadhopur, District- Sikar.
                                                          ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                        ----Respondents


         (24) S.B. Civil Writ Petition No. 752 / 2018
Balveer Singh S/o Late Sh. Gopal Ram, Aged About 52 Years, By
Caste- Jat, R/o Village- Rejri, Tehsil- Rajgarh & District- Churu.
                                                           ----Petitioner
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                        ----Respondents
         (25) S.B. Civil Writ Petition No. 753 / 2018
1.   Smt. Gulab Kanwar W/o Late Sh. Sardul Singh, Aged About
     75 Years
2.   Utam Singh S/o Late Sh. Sardul Singh, Aged About 54 Years
3.   Narotam Singh S/o Late Sh. Sardul Singh, Aged About 52
     Years
4.   Sanju Kanwar D/o Late Sh. Sardul Singh, Aged About 50
     Years
5.   Anita Kanwar D/o Late Sh. Sardul Singh, Aged About 48
     Years
6.   Kiran Kanwar D/o Late Sh. Sardul Singh, Aged About 45
     Years
7.   Sunita Kanwar D/o Late Sh. Sardul Singh, Aged About 42
     Years, Caste- Rajput,
     All Petitioners are R/o Village- Karanpura, Tehsil & District-
     Churu.
                                                          ----Petitioners
                              (14 of 23)
                                                       [CW-298/2018]

                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


        (26) S. B. Civil Writ Petition No. 754 / 2018
1.   Smt. Durga Kanwar W/o Late Sh. Puran Singh, Aged About
     85 Years
2.   Manohar Singh S/o Late Sh. Puran Singh, Aged About 61
     Years
3.   Mahaveer Singh S/o Late Sh. Puran Singh, Aged About 57
     Years
4.   Rotan Singh S/o Late Sh. Puran Singh, Aged About 54 Years
5.   Smt. Prem Kanwar W/o Late Sh. Ranveer Singh S/o Late Sh.
     Puran Singh, Aged About 55 Years, By Caste Rajput,
     All Petitioners are R/o Village- Kanjan, Tehsil-Rajgarh &
     District- Churu.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                 ----Respondents


        (27) S.B. Civil Writ Petition No. 803 / 2018
1.   Ramniwash S/o Late Sh. Bhura Ram, Aged About 55 Years
2.   Mohar Singh S/o Late Sh. Bhura Ram, Aged About 51 Years
3.   Gulab Singh S/o Late Sh. Bhura Ram, Aged About 48 Years
4.   Ved Prakash S/o Late Sh. Bhura Ram, Aged About 45 Years,
     By Caste- Jat,
     All Petitioners are R/o Village- Balet, Tehsil- &, District-
     Jhunjhnu.
                                                   ----Petitioners
                              (15 of 23)
                                                       [CW-298/2018]

                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents




        (28) S.B. Civil Writ Petition No. 842 / 2018
1.   Smt. Champarani W/o Late Sh. Omprakash, Aged About 70
     Years
2.   Ashwani Kumar S/o Late Sh. Omprakash, Aged About 50
     Years
3.   Bhushan Lal S/o Late Sh. Omprakash, Aged About 48 Years
4.   Sunil Kumar S/o Late Sh. Omprakash, Aged About 45 Years
5.   Sarooj Bala D/o Late Sh. Omprakash, Aged About 42 Years,
     Caste Bharhaman,
     All Petitioners are R/o Village- Milakhpur, Tehsil- Ramgarh,
     District- Alwar.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


        (29) S.B. Civil Writ Petition No. 843 / 2018
1.   Smt. Narma W/o Late Sh. Asha Ram @ Megha Ram, Aged
     About 84 Years
2.   Satbir S/o Late Sh. Asha Ram @ Megha Ram, Aged About 52
     Years
3.   Shish Ram S/o Late Sh. Asha Ram @ Megha Ram, Aged
     About 48 Years
4.   Rajbala S/o Late Sh. Asha Ram @ Megha Ram, Aged About
     45 Years, By Caste- Jat,
                              (16 of 23)
                                                       [CW-298/2018]

     All Petitioners Are R/o Village- Dhendhal Chaina, Tehsil-
     Rajgarh, District- Churu.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                 ----Respondents


        (30) S.B. Civil Writ Petition No. 844 / 2018
1.   Dariya Singh S/o Late Sh. Harphool Singh, Aged About 58
     Years
2.   Veer Singh S/o Late Sh. Harphool Singh, Aged About 54
     Years
3.   Rajesh Kumar S/o Late Sh. Harphool Singh, Aged About 52
     Years
4.   Santosh D/o Late Sh. Harphool Singh, Aged About 50 Years
5.   Guddi D/o Late Sh. Harphool Singh, Aged About 47 Years, By
     Caste- Jat,
     All Petitioners are R/o Village- Dhana, Tehsil- Rajgarh,
     District- Churu.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


        (31) S.B. Civil Writ Petition No. 845 / 2018
1.   Smt. Phooli Devi W/o Late Sh. Ramji Lal, Aged About 88
     Years
2.   Saytaveer S/o Late Sh. Ramji Lal, Aged About 57 Years
3.   Jai Singh S/o Late Sh. Ramji Lal, Aged About 55 Years
4.   Shubh Ram S/o Late Sh. Ramji Lal, Aged About 52 Years
                              (17 of 23)
                                                       [CW-298/2018]

5.   Ram Singh S/o Late Sh. Ramji Lal, Aged About 49 Years
6.   Rai Singh S/o Late Sh. Ramji Lal, Aged About 46 Years
7.   Champa Lal S/o Late Sh. Ramji Lal, Aged About 42 Years, By
     Caste- Jat,
     All Petitioners are R/o Village- Dhendhal Lekhu, Tehsil-
     Rajgarh, District- Churu.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


         (32) S.B. Civil Writ Petition No. 855 / 2018
Vedprakash S/o Late Sh. Kheta Ram, Aged About 38 Years, By
Caste- Jat, R/o Village- Chubkiya Tal, Tehsil- Rajgarh, District-
Churu.
                                                    ----Petitioner
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


         (33) S.B. Civil Writ Petition No. 917 / 2018
1.   Mahendra Singh S/o Late Sh. Devi Ram, Aged About 51
     Years
2.   Surendra Singh S/o Late Sh. Devi Ram, Aged About 48 Years
3.   Rajendra Singh S/o Late Sh. Devi Ram, Aged About 45 Years
4.   Indravati D/o Late Sh. Devi Ram, Aged About 54 Years, By
     Caste- Jat,
     All Petitioners are R/o Village- Nangal, Tehsil- Bhadra &,
     District- Hanumangarh.
                                                   ----Petitioners
                              (18 of 23)
                                                       [CW-298/2018]

                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


        (34) S.B. Civil Writ Petition No. 939 / 2018
Mahaveer Singh Adopted Son/of Late Sh. Mahesh Dan Singh, Aged
About 75 Years, By Caste- Jat, R/o Village- Jakhal, Tehsil-
Udaipurwati & District- Jhunjhnu.
                                                    ----Petitioner
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents


        (35) S.B. Civil Writ Petition No. 1104 / 2018
1.   Mohani Devi W/o Late Sh. Ram Kumar Singh
2.   Nemichand S/o Late Sh. Ram Kumar Singh, Aged About 44
     Years,
     Both Petitioners are Legal Heirs of Ex- Service Late Sh. Ram
     Kumar Singh, R/o Village- Kaswali, Tehsil- Laxmangarh,
     Distt. Sikar, Rajasthan.
                                                   ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents
        (36) S.B. Civil Writ Petition No. 1122 / 2018
1.   Amar Singh S/o Late Sh. Sukh DevSukh Dev, Aged About 55
     Years
                              (19 of 23)
                                                        [CW-298/2018]

2.   Dharmveer S/o Late Sh. Sukh DevSukh Dev, Aged About 52
     Years
3.   Ramrati D/o Late Sh. Sukh DevSukh, Aged About 48 Years
4.   Koyal S/o Late Sh. Sukh DevSukh Dev, Aged About 45 Years,
     All the Above Petitioners are Resident of Village- Khoar,
     Tehsil- Behror, District Sikar, Rajasthan.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                 ----Respondents


        (37) S.B. Civil Writ Petition No. 1123 / 2018
1.   Basaw Kanwar W/o Late Sh. Inder Singh, Aged About 80
     Years
2.   Vikram Singh S/o Late Sh. Dhud Singh, S/o Late Sh. Inder
     Singh, Aged About 37 Years
3.   Omprakash Singh S/o Late Sh. Inder Singh, Aged About 56
     Years
4.   Kishore Singh S/o Late Sh. Inder Singh, Aged About 54
     Years
5.   Babu Singh S/o Late Sh. Inder Singh, Aged About 44 Years,
     All the Above Petitioners are Resident of Ward No. 2 Village-
     Kudan, Panchayat Samittee- Dhod, District Sikar, Rajasthan.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan).
                                                 ----Respondents


        (38) S.B. Civil Writ Petition No. 1124 / 2018
1.   Smt. Bashanti Devi W/o Late Sh. Harji Ram, Aged About 62
     Years
                              (20 of 23)
                                                        [CW-298/2018]

2.   Shiv Bhagavan S/o Late Sh. Harji Ram, Aged About 42 Years,
     Both Petitioners are Legal Heirs of Late Sh. Harji Ram (ex-
     servicemen) R/o 287, Java Bas, Beri Khurd, Tehsil
     Deedwana, District Nagaur, Rajasthan.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents




        (39) S.B. Civil Writ Petition No. 1056 / 2018
1.   Rawat Singh S/o Late Sh. Richhpal Singh, Aged About 59
     Years
2.   Raj Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
     Years
3.   Ratan Singh S/o Late Sh. Richhpal Singh, Aged About 55
     Years
4.   Bhagwan Singh S/o Late Sh. Richhpal Singh, Aged About 53
     Years
5.   Santosh Kanwar D/o Late Sh. Richhpal Singh, Aged About 57
     Years
6.   Smt. Nathu Kanwar W/o Late Sh. Guman Singh S/o Late Sh.
     Richhpal Singh, Aged About 55 Years
7.   Smt. Prem Kanwar W/o Late Sh. Moti Singh S/o Late Sh.
     Richhpal Singh, Aged About 51 Years, By Caste- Rajput,
     All Petitioners are R/o Village- Daulatpura, Tehsil- Kuchaman
     City, District- Nagaur.
                                                    ----Petitioners
                             Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents
                               (21 of 23)
                                                        [CW-298/2018]




         (40) S.B. Civil Writ Petition No. 1068 / 2018
1.   Prathvi Singh S/o Late Sh. Hanuman Singh, Aged About 70
     Years
2.   Smt. Prem Kanwar W/o Late Sh. Bajrang Singh S/o Late Sh.
     Hanuman Singh, Aged About 65 Years, By Caste- Rajput,
     All Petitioners are R/o Village- Guda, Tehsil- Udaipurwati &,
     District- Jhunjhunu.
                                                    ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents
         (41) S.B. Civil Writ Petition No. 1069 / 2018
1.   Nemichand S/o Late Sh. Ishwar Singh, Aged About 58 Years
2.   Ramesh S/o Late Sh. Ishwar Singh, Aged About 56 Years
3.   Birbal Singh S/o Late Sh. Ishwar Singh, Aged About 53 Years
4.   Sumitra D/o Late Sh. Ishwar Singh, Aged About 51 Years
5.   Bhagwati D/o Late Sh. Ishwar Singh, Aged About 48 Years,
     By Caste- Jat,
     All Petitioners are R/o Village- Palthana, Tehsil- Dhod &,
     District- Sikar.
                                                    ----Petitioners
                              Versus
1.   The State of Rajasthan through Principal Secretary to
     Government, Colonization and Sainik Kalayan Department,
     Jaipur (Rajasthan).
2.   The Allotment Officer & Add. Commissioner, Colonization
     Department, Bikaner (Rajasthan)
                                                 ----Respondents
_____________________________________________________
For Petitioners   :   Mr. O.P. Sangwa, Mr. B.R. Jajra & Mr. Pappu
                      Sangwa
For Respondents :     Mr. A.R. Godara, Dy.G.C.
_____________________________________________________
                                (22 of 23)
                                                           [CW-298/2018]

           HON'BLE MS. JUSTICE NIRMALJIT KAUR

Order 29/01/2018 All the above mentioned writ petitions shall stand decided by this common order as the issue involved therein is identical.

It is agreed by learned counsel for the parties that the issue raised in the present writ petitions is squarely covered by the judgment rendered by this Court in the case of Narayan Vs. State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 1818/2017) decided on 25.3.2017 wherein this Court after taking into consideration the earlier judgment rendered in the case of Smt. Sajjan Kanwar Vs. The State of Rajasthan & Ors. (S. B. Civil Writ Petition No. 10552/2009) decided on 12.3.2014 and the Division Bench Judgment rendered in the case of State of Rajasthan & Anr. Vs. Smt. Sajjan Kanwar & Anr. (D. B. Special Appeal (Writ) No. 1007/2014) decided on 22.3.2017, directed as under :-

"17. In the result, the petitions are disposed of with the directions to the respondents to consider the claim of the individual petitioner in accordance with the Rules of 1975, keeping in view, the pronouncement of this court in Sajjan Kanwar's (supra). Needless to say that after due consideration, the petitioners, whose claims are found acceptable, shall be handed over the possession of the land on their completing legal formalities in accordance with law. The entire exercise shall be completed by the respondents as expeditiously as possible, preferably within a period of three months from the date of receipt of certified copy of this order. No order as to costs. "

In view of the submissions made, the present writ petitions filed by the petitioners are also disposed of with similar directions (23 of 23) [CW-298/2018] as given in the case of Narayan (supra).

(NIRMALJIT KAUR), J.

Inder/62-82,84-96, 117-120,122-124