Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 8 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

8. Source of Selection.

- Selection for appointment to the posts as specified in column number 2 of Schedule-I in the Anti Corruption Bureau after the commencement of these rules shall be made on the recommendations of the Committee from amongst the eligible persons as mentioned in the column 3 and 4 of Scheduled - I, who hold lien on a post or have been appointed on regular basis on the post in the Government of Rajasthan before joining duty in the Bureau.