Section 4(1) in The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969
(1)The State Government may, by notification in the official Gazette, frame a scheme to be called "The Assam Non-Government School and College Employees Centralised Provident Fund Scheme" to be administered by a "Board or Trustees" to be constituted by the Government under the Scheme.
