Punjab-Haryana High Court
State Of Haryana And Another vs Smt. Anguri Devi And Others on 6 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2156 of 2010 (O&M)
(LAC NO. 627 OF 2008)
State of Haryana and another ..... Appellants
Versus
Smt. Anguri Devi and others .....Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D.Gupta, Additional Advocate General, Haryana None for the landowners.
Mr. D.V.Sharma, Senior Advocate with Mr. Harit Sharma, Advocate, for HUDA. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3990 of 2009, titled as Anoop Singh alias Anoop Kumar Versus State of Haryana and another.
(RAJESH BINDAL) JUDGE 6.4.2011 Dinesh