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Union of India - Section

Section 7 in The Cyber Regulations Appellate Tribunal (Salary, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 2003

7. Travelling allowances

.-The Presiding Officer while on tour (including the journey undertaken on the expiry of his term with the Cyber Appellate Tribunal proceed to his home town) shall be entitled to the travelling allowances, daily allowances, transportation of personal effects and other similar matters at the same scales and at the same rates as are applicable to Secretary to the Government of India.