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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2) in East Kolkata Wetlands (Conservation and Management) Rules, 2006

(2)The Member-Secretary, either himself, or through such officer of the Authority, as may be authorised in this behalf by the Chairperson, may sanction and disburse all payments against the approved budget.