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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Mizoram - Subsection

Section 195(4) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(4)False return. - The making of any return of election expenses which is false in any material particular, or the making of a declaration verifying any such return.