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Union of India - Section

Section 7 in The Life Insurance Corporation Of India Class I Officers (Revision Of Terms And Conditions Of Service) Rules, 1996

7. City Compensatory Allowance.

- The scales of city compensatory allowance payable to Class I Officers shall be as under :-
Place of Posting Rate
(i)Cities with population exceeding 12 lakhs, Faridabad, Ghaziabad,Noida, and City in the State of Goa;Cities of Gurgaon,Vashi and Gandhinagar. 4.5% of the basicpay subject to a maximum of Rs. 335 per month.
(ii) Cities withpopulation of 5 lakhs and above but not exceeding 12 lakhs, StateCapitals with population not exceeding 12 lakhs. Chandigarh,Mohali, Pondicherry, Port Blair and the city of Panchkula. 3.5% of the basicpay subject to a maximum of Rs. 230 per month.
Notes : 1. For the purpose of this rule, the population figures shall be those in the latest Census Report.