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Union of India - Section
Section 7 in The Life Insurance Corporation Of India Class I Officers (Revision Of Terms And Conditions Of Service) Rules, 1996
7. City Compensatory Allowance.
- The scales of city compensatory allowance payable to Class I Officers shall be as under :-| Place of Posting | Rate |
| (i)Cities with population exceeding 12 lakhs, Faridabad, Ghaziabad,Noida, and City in the State of Goa;Cities of Gurgaon,Vashi and Gandhinagar. | 4.5% of the basicpay subject to a maximum of Rs. 335 per month. |
| (ii) Cities withpopulation of 5 lakhs and above but not exceeding 12 lakhs, StateCapitals with population not exceeding 12 lakhs. Chandigarh,Mohali, Pondicherry, Port Blair and the city of Panchkula. | 3.5% of the basicpay subject to a maximum of Rs. 230 per month. |