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State of Rajasthan - Section

Section 31 in Rajasthan Cinemas (Regulation) Rules, 1959

31. Re-wind Room.

- Re-wind room shall be separate from projection room and its minimum dimensions shall be 8 feet by 8 feet high. It shall not be used for purposes other than re- winding and storing films not in use. All films shall be stored in metal boxes:Provided that nothing in this rule shall apply to premises duly licensed for use for cinematograph exhibition before the coming into force of these rules.[Provided further that it will not be necessary in 'Lok-Chhavi' to have separate rewinding room and rewinding will be permissible in the projection room itself, keeping due regard to safety." [Added vide Notification No. F.1/7(2) Homes 5/77 dated 28.8.1982 Published in Rajasthan Gazetted Part III B dated 9.9.1982, P.9.]