Supreme Court - Daily Orders
Arundale Street Mosque Welfare ... vs Tamil Nadu Wakf Board And Ors. Etc. on 14 September, 2016
ITEM NO.23 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s).
35138-35142/2014
ARUNDALE STREET MOSQUE WELFARE ASSOCIATION, REP BY SEC. R.KASIM
RAZVI & ORS. Petitioner(s)
VERSUS
TAMIL NADU WAKF BOARD BY ITS CHIEF EXECUTIVE OFFICER & ORS.
Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 35145-35149/2014
(With Office Report)
Date : 14/09/2016 These petitions were called on for hearing today.
For Petitioner(s) Ms.Malavika,J.,Adv.
Mr. C. K. Sasi,Adv.
Ms.Malavika J.,Adv.
Mr. Sureshan P.,Adv.
For Respondent(s)
Ms.Malavika Jayanth,Adv.
Mr. Amit Pawan,Adv.
Ms.Shiva Vijaya Kumar,Adv.
Mr. G. Balaji,Adv.
Mr.Uzmi Jameel Husain,Adv.
Mr. Shakil Ahmed Syed,Adv.
Ms.Malavika J.,Adv.
Mr. Sureshan P.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Being complete matters, list the same before the Hon'ble Court Signature Not Verified as per rules.
Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.15 12:20:41 TLT Reason:(M V RAMESH) Registrar SB