Jharkhand High Court
Big Bazar Ranchi Through Its Store ... vs Ranchi Municipal Corporation Through ... on 14 February, 2017
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (C) No. 1117 of 2016
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Big Bazar, Ranchi --- ---- Petitioner
Versus
Ranchi Municipal Corporation --- --- Respondent
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CORAM:The Hon'ble Mr. Justice Aparesh Kumar Singh
For the Petitioner: Mr. Chandra S. Singh, Advocate
For the Resp - RMC: Mr. Prashant Kr. Singh, Advocate
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03/ 14.02.2017Petitioner seeks permission to withdraw this writ application to approach the Appellate Tribunal, R.R.D.A., Ranchi constituted under the Municipal Act. Counsel for the Respondent is present and do not oppose the prayer.
2. Accordingly, writ petition is dismissed as withdrawn with the aforesaid liberty. I.A. No. 1083/2017 stands disposed of.
(Aparesh Kumar Singh, J) Ranjeet/