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State of Arunachal Pradesh - Section

Section 6 in Arunachal Pradesh Health Services Rules, 1990

6. Inclusion or exclusion of the post in the service.

- (i) All the non-CHS posts of Medical Officer/Dental Surgeon/Medical Officers (Ayurvedic/ Homoeopathic) on the date of commencement of these rules shall be included in the service.
(ii)All the vacant post in different categories of CHS Cadre in Arunachal Pradesh on the date of commencement of these rules may be included in the service (in consultation with the Ministry of Health) at the initial constitution of the service.
(iii)All Central Health Service posts in Arunachal Pradesh as existed on the date of commencement of these rules shall be included in the service :
Provided that officers holding the post of Central Health Service shall be given an opportunity of exercise option either to join the Arunachal Pradesh Health Service or to remain in CHS cadre.