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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(5)(b) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(b)if more than one contesting candidate have indicated their preference for the same symbol, decide by drawing lots to which of such candidate the symbol shall be allotted.