Delhi High Court - Orders
National Highways Authority Of India vs Mep Hyderabad Bangalore Toll Road Pvt. ... on 30 April, 2026
$~29 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 80/2023, I.A. 3455/2023 & I.A. 3456/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Manish K. Bishnoi, Mr. Khubaib
Shakeel, Advs.
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Respondent
Through: Mr. Sukant Vikram & Ms. Snigdha
Singh, Advocates.
30
+ O.M.P. (COMM) 411/2023, I.A. 19477/2023 & I.A. 19478/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Petitioner
Through: Mr. Manish K. Bishnoi, Mr. Khubaib
Shakeel, Advs
Mr. Sukant Vikram & Ms. Snigdha
Singh, Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Respondent
Through:
31
+ OMP (ENF.) (COMM.) 183/2023, EX.APPL.(OS) 1188/2023,
EX.APPL.(OS) 1189/2023 & EX.APPL.(OS) 2023/2024
NATIONAL HIGHWAY AUTHORITY OF INDIA ....Decree Holder
Through: Mr. Manish K. Bishnoi, Mr. Khubaib
Shakeel, Advs.
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD &
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/05/2026 at 21:38:22
ORS. .....Judgement Debtors
Through: Mr. Shashwat Kumar, Advocate
Mr. Sukant Vikram & Ms. Snigdha
Singh, Advocates.
Mr. Samaksh Goyal, Adv.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 30.04.2026
1. Learned counsel for appearing on behalf of respondent in O.M.P. (COMM) 80/2023 seeks adjournment.
2. Put up on 23.09.2026.
AVNEESH JHINGAN, J APRIL 30, 2026/da This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2026 at 21:38:22