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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bombay Presidency - Subsection

Section 51(1) in The Bombay Forest Rules, 1942

(1)In the protected forest of any village in the districts of Thana and Kolaba a cultivator of that village may, with the previous permission of a revenue officer not inferior in rank to an Assistant Collector or Deputy Collector, cut down for his own use any tree other than an injaili tree.