Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Cochin Harbour Craft Rules, 1947

(1)The owner of a licensed harbour craft shall paint or cause to be painted upon a black ground in white English figures, not less than six inches in length, on a conspicuous part of the bow of such harbour craft on one side, and of the quarter on the other, the number of the harbour craft as mentioned in the licence.