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[Cites 1, Cited by 0]

Madras High Court

N.Selva Pandi vs The State Of Tamilnadu on 7 December, 2023

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                             W.P.(MD)No.6823 of 2019


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 07.12.2023

                                                     CORAM:

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                                       AND
                          THE HONOURABLE MR.JUSTICE V.LAKSHMINARAYANAN

                                             W.P.(MD)No.6823 of 2019
                                  and W.M.P.(MD) Nos.5449 of 2019 and 9660 of 2021

                N.Selva Pandi                                                        ... Petitioner

                                                        Vs.

                1.The State of Tamilnadu,
                  Rep. by its Secretary,
                  Labour and Employment Department,
                  Fort St. George, Chennai – 09.

                2.The Director,
                  The Directorate of Employment and Training,
                  “Training Wing”, Guindy,
                  Chennai – 600 032.

                3.Kotteswaran

                4.S.Kumaravelan

                5.S.Nithiyanandam                                           ...Respondents

                PRAYER: Petition filed under Article 226 of the Constitution of India, praying
                to issue a Writ of Mandamus, directing the respondent to award 30 marks instead

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https://www.mhc.tn.gov.in/judis
                                                                                    W.P.(MD)No.6823 of 2019


                of 20 marks to the petitioner under the category of Technical Qualification Marks,
                and appoint the petitioner as Junior Training Officer under the branch of
                Mechanical Engineering in any one of the category under the Rotation Turn of
                General Turn General Priority (GTGPR), General Turn General Priority for
                Physically Handicapped (GTGPH) and BC GL Priority (BCGPR) as per the
                Notification dated 12.01.2016.


                                          For Petitioner    : Mr.S.Xavier Rajini

                                          For Respondents : Mr.Veera Kathiravan,
                                                            Additional Advocate General,
                                                            Assisted by Mr.S.Kameswaran
                                                            Government Advocate for R1 & R2

                                                           ORDER

(Order of the Court was made by S.M.SUBRAMANIAM, J.) The relief sought for in the Writ Petition is to direct the official respondents to award 30 marks instead of 20 marks to the petitioner under the category of Technical Qualification Marks, and appoint the petitioner as Junior Training Officer under the branch of Mechanical Engineering in any one of the category under the Rotation Turn of General Turn General Priority (GTGPR), General Turn General Priority for Physically Handicapped (GTGPH) and BC GL Priority (BCGPR) as per the Notification dated 12.01.2016.

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https://www.mhc.tn.gov.in/judis W.P.(MD)No.6823 of 2019

2. In respect of the issues raised by the petitioner, we have elaborately considered the same in the connected W.A.(MD) No.1676 of 2018, filed by the petitioner. In view of the orders passed in W.A.(MD) No.1676 of 2018, this Writ Petition is dismissed. No costs. Consequently, connected Writ Miscellaneous Petitions are closed.





                                                                    (S.M.S., J.) & (V.L.N., J.)
                                                                               07.12.2023
                NCC           : Yes / No
                Index         : Yes / No
                SJ

                To

                1.The Secretary,

Labour and Employment Department, State of Tamilnadu, Fort St. George, Chennai – 09.

2.The Director, The Directorate of Employment and Training, “Training Wing”, Guindy, Chennai – 600 032.

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https://www.mhc.tn.gov.in/judis W.P.(MD)No.6823 of 2019 S.M.SUBRAMANIAM, J.

AND V.LAKSHMINARAYANAN, J.

SJ W.P.(MD)No.6823 of 2019 07.12.2023 4/4 https://www.mhc.tn.gov.in/judis