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State of Madhya Pradesh - Section

Section 20 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

20. General powers of the Government.

(1)The Government shall have the power to issue policy directions to the Commission on matters concerning water in the State.
(2)if any question arises as to whether any such direction to a matter of policy involves public interest, the decision of the Government thereon shall be final.