Himachal Pradesh High Court
Jaan Mohammad & Ors. vs . Hem Raj & on 24 April, 2025
Jaan Mohammad & Ors. Vs. Hem Raj & Ors.
CMPMO No.55 of 2022 24.04.2025 Present: Mr. Surya Chauhan, Advocate, for the petitioners.
Mr. Neeraj Gupta, Sr. Advocate with Ms. Rinki Kashmiri, Advocate, for respondents No.1, 2, 4 and 5.
Respondents No.3, 6 to 10 proceeded against ex parte vide order dated 04.11.2022. Learned counsel for the petitioner prays for and is granted further time to file Power of Attorney on behalf of petitioners No.3(a) and 3(b). Needful be done within three weeks. List thereafter.
(Bipin C. Negi) Judge 24th April, 2025 (Gaurav Rawat)