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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(2) in Telangana Ferries Act, 1314 F

(2)who, with intent to evade payment of toll fraudulently or forcibly uses any Government ferry without paying the toll; orwho obstructs any toll collector, lessee of a Government ferry or any of his clerks, while he is discharging his duties under this Actshall be liable to a fine which may extend to fifty rupees;