Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 1]

Madras High Court

S.Kapaleeswaran vs Sri Vedantha Desikar Devasthanam on 23 April, 2019

Author: M.S. Ramesh

Bench: M.S. Ramesh

                                                            1

                                   IN THE HIGH COURT OF JUDICATURE OF MADRAS

                                                  DATED: 23.04.2019

                                                          CORAM:

                                    THE HONOURABLE MR. JUSTICE M.S. RAMESH

                                   Rev.Appl.No.72 of 2019 in C.R.P.No.132 of 2015
                                                        and
                                  C.M.P.No.7528 of 2019 in Rev.Appl.No.72 of 2019


                      S.Kapaleeswaran                                       ...Petitioner


                                                                Vs


                      Sri Vedantha Desikar Devasthanam,
                      Represented by its Trustee,
                      Sri.N.Vijayaraghavan having its
                             office at,
                      Sri.Kesava Perumal Sannithi Street,
                      Mylapore,
                      Chennai – 600 004.                                    ...Respondent




                      PRAYER: Review Application filed under order 47 Rule 1 of CPC read with
                      Section 114 of CPC may be pleased to Review the order dated 09.10.2018
                      passed in C.R.P.No.132 of 2015 on the file of the Hon'ble High Court of
                      Madras.


                                         For Petitioner         : Mr.M.Balachandar




http://www.judis.nic.in
                                                               2


                                                                                     M.S.RAMESH.,J

                                                                                            jas/hvk


                                                          ORDER

Since there is no error apparent on the face of the earlier order of this Court dated 09.10.2018, no review of the order is required. Hence, the Review Application stands closed. Consequently, connected Civil Miscellaneous Petition is closed.

23.04.2019 Index:Yes/No Speaking order/Non-speaking order jas/hvk (Note: Issue Order Copy on 26.04.2019) Rev.Appl.No.72 of 2019 in C.R.P.No.132 of 2015 and C.M.P.No.7528 of 2019 in Rev.Appl.No.72 of 2019 http://www.judis.nic.in