Madras High Court
S.Kapaleeswaran vs Sri Vedantha Desikar Devasthanam on 23 April, 2019
Author: M.S. Ramesh
Bench: M.S. Ramesh
1
IN THE HIGH COURT OF JUDICATURE OF MADRAS
DATED: 23.04.2019
CORAM:
THE HONOURABLE MR. JUSTICE M.S. RAMESH
Rev.Appl.No.72 of 2019 in C.R.P.No.132 of 2015
and
C.M.P.No.7528 of 2019 in Rev.Appl.No.72 of 2019
S.Kapaleeswaran ...Petitioner
Vs
Sri Vedantha Desikar Devasthanam,
Represented by its Trustee,
Sri.N.Vijayaraghavan having its
office at,
Sri.Kesava Perumal Sannithi Street,
Mylapore,
Chennai – 600 004. ...Respondent
PRAYER: Review Application filed under order 47 Rule 1 of CPC read with
Section 114 of CPC may be pleased to Review the order dated 09.10.2018
passed in C.R.P.No.132 of 2015 on the file of the Hon'ble High Court of
Madras.
For Petitioner : Mr.M.Balachandar
http://www.judis.nic.in
2
M.S.RAMESH.,J
jas/hvk
ORDER
Since there is no error apparent on the face of the earlier order of this Court dated 09.10.2018, no review of the order is required. Hence, the Review Application stands closed. Consequently, connected Civil Miscellaneous Petition is closed.
23.04.2019 Index:Yes/No Speaking order/Non-speaking order jas/hvk (Note: Issue Order Copy on 26.04.2019) Rev.Appl.No.72 of 2019 in C.R.P.No.132 of 2015 and C.M.P.No.7528 of 2019 in Rev.Appl.No.72 of 2019 http://www.judis.nic.in