Andhra Pradesh High Court - Amravati
Yemineedi Venkateswara Rao vs The State Of Andhra Pradesh on 15 September, 2021
Author: M.Satyanarayana Murthy
Bench: M.Satyanarayana Murthy
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THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY
WRIT PETITION No.20208 of 2021
ORDER:
This writ petition is filed under Article 226 of the Constitution of India seeking the following relief:
"to issue a writ, order or direction or writ, more particularly one in the nature of WRIT OF MANDAMUS declaring the action of the respondents 4 and 5 in not receiving the documents presented by the petitioners for registration in respect of the land in Sy.No.514-3D1 old Sy. No.514/3D1 to an extent of 0.27 cents belongs to the 1st petitioner and 0.84 cents belongs to the 2nd petitioner respectively situated at Chowdavaram village, Guntur West mandal, Guntur District and insisting NOC (No Objection Certificate) from the respondents 2 and 3 as illegal arbitrary and violative of Article 300A of the Constitution of India and contrary to the provisions of Stamps and Registrations Act, 1908 and consequently direct the respondents 4 and 5 to receive, register and release the documents presented by the petitioners without insisting NOC (No Objection Certificate) from the respondents 2 and 3 in respect of the land in Sy.No. 514- 3D1 old Sy.No.514/3 to an extent of 0.27 cents belongs to the 1st petitioner and 0.84 cents belongs to the 2nd petitioner respectively situated at Chowdavaram village, Guntur West mandal, Guntur District and pass such other order or orders..."
2. Learned counsel for the petitioners and learned Government Pleader for Revenue appearing for the respondents fairly conceded that the issue involved in the petition is squarely covered by the order dated 30.07.2021 passed by this Court in W.P.No.9708 of 2021.
3. Since the dispute is covered by the order dated 30.07.2021 passed by this Court in W.P.No.9708 of 2021, this writ petition is disposed of in terms of the said order. No costs.
4. Registry is directed to attach a copy of the order dated 30.07.2021 passed by this Court in W.P.No.9708 of 2021 to this order.
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Consequently, miscellaneous applications, pending if any, shall stand closed.
________________________________________ JUSTICE M. SATYANARAYANA MURTHY Date:15-09-2021 KLPD 3 THE HON'BLE SRI JUSTICE M.SATYANARAYANA MURTHY WRIT PETITION NO.20208 OF 2021 Dated:15-09-2021 KLPD