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State of Goa - Section

Section 7 in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998

7.

-11-98/LA. - An Act to regulate the cultivation of oil palm and for orderly growth and processing thereof and for matters connected therewith.Be it enacted by the Legislative Assembly of the State of Goa in the Forty-ninth Year of the Republic of India as follows:-