Section 5(4) in The Orissa Electric Supply-line Material (Unlawful possession) Act, 1988
(4)Any person obstructing the search conducted by an officer of the [Gridco] [Substituted vide O.A.No.6 of 1997, O.G.E. No. 662, dated 29.5.1997.] shall be punishable with imprisonment which may extend to six months and fine.
