Section 3(14)(i) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

(i)if the voter signs his name or writes any word or makes any mark on the voting paper by which the identity of the voter is disclosed;

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