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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(6) in The Calcutta Sports Act, 1955

(6)The Committee may delegate its powers to arrange, organize and manage sports and matches to Sub-Committees constituted, according to such rules as may be prescribed, the rules being made to provide for representation . of affiliated sports organizations interested in the particular branch of sports for which it is constituted.