Himachal Pradesh High Court
H.S. Bisht vs . Mc Shimla & Another. on 3 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
H.S. Bisht vs. MC Shimla & another.
.
RSA No. 472 of 2009 3.11.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Naresh Kumar Gupta, Advocate, for the respondents.
Heard the matter at length. Learned counsel for the appellant after addressing the arguments has made a submission that he may be allowed a week's time to have instructions.
List on 14.11.2022.
(Satyen Vaidya) Judge 3rd November, 2022 (kck) ::: Downloaded on - 03/11/2022 20:33:56 :::CIS