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[Cites 1, Cited by 3]

Himachal Pradesh High Court

H.S. Bisht vs . Mc Shimla & Another. on 3 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

H.S. Bisht vs. MC Shimla & another.

.

RSA No. 472 of 2009 3.11.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.

Mr. Naresh Kumar Gupta, Advocate, for the respondents.

Heard the matter at length. Learned counsel for the appellant after addressing the arguments has made a submission that he may be allowed a week's time to have instructions.

List on 14.11.2022.

(Satyen Vaidya) Judge 3rd November, 2022 (kck) ::: Downloaded on - 03/11/2022 20:33:56 :::CIS