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State of Uttar Pradesh - Section

Section 8 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

8. Notice specifying close day [Section 8 (2)].

- (i) The notice specifying close days, shall be in Form "B".
(ii)A copy of every such notice shall be sent by the employer to the Inspector concerned within two days of its being first displayed in the shop or commercial establishment.